High Courts05 Jun 2020
Rinku Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 06 CAL CK 0035
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 258 of 3,203
High Courts05 Jun 2020Dismissed
Smt. Sanu Rai @ Tamang Vs State
Calcutta High Court · (2020) 06 CAL CK 0034
High Courts05 Jun 2020Dismissed
Md. Touhid Alam @ Touhid Alam Vs State Guddu @ Tahida alam
Calcutta High Court · (2020) 06 CAL CK 0033
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jun 2020
Nucleus Paul Vs Mridula Barman
Calcutta High Court · (2020) 06 CAL CK 0032
Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020
Sandip Nath Vs Pradip Kumar Panja & Ors
Calcutta High Court · (2020) 06 CAL CK 0031
Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020Disposed Of
In The Matter Of Babul Aktar Vs State
Calcutta High Court · (2020) 06 CAL CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 292, 354D, 500Information Technology Act, 2000 — Section 67A
High Courts05 Jun 2020Allowed
In Re Alauddin Molla & Ors Vs State
Calcutta High Court · (2020) 06 CAL CK 0028
Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Jun 2020Dismissed
Tanmoy Dutta Vs Sudeepta Basu
Calcutta High Court · (2020) 06 CAL CK 0027
High Courts05 Jun 2020
MSV International INC. & Anr Vs West Bengal Highway Development Corporation Limited & Anr
Calcutta High Court · (2020) 06 CAL CK 0025
High Courts05 Jun 2020Disposed Of
Bhupendra Pratap Singh @ Reyansh Pratap Singh Vs State
Calcutta High Court · (2020) 06 CAL CK 0024
Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471, 474, 500
High Courts05 Jun 2020Dismissed
In The Matter Of M. George Irabor And OthersVs State
Calcutta High Court · (2020) 06 CAL CK 0023
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34b, 420
High Courts05 Jun 2020
Anuradha Chaudhuri Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 06 CAL CK 0004
High Courts05 Jun 2020
Amar Traders & Finance Company Ltd. & Anr Vs Kolkata Mnicipal Corporation & Ors
Calcutta High Court · (2020) 06 CAL CK 0003
High Courts05 Jun 2020Disposed Of
Ratan H Shah Vs Deputy Commissioner Of Police (South ) & Other
Calcutta High Court · (2020) 06 CAL CK 0002
High Courts05 Jun 2020
Lindsay International Private Limited & Ors Vs Laxmi Niwas Mittal & Ors
Calcutta High Court · (2020) 06 CAL CK 0001
Arbitration And Conciliation Act, 1996 — Section 8, 9, 16
High Courts03 Jun 2020Allowed
Satyanarayan More & Anr Vs Ms. Milagrina Rose Correia @ Millie Correia
Calcutta High Court · (2020) 06 CAL CK 0021
High Courts03 Jun 2020
In Re Contagion Of COVID-19 Virus In Children Protection Homes Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0020
High Courts03 Jun 2020Dismissed
Zubaida Begum @ Zubeda Khatun And Others Vs Anwar Ali And Another
Calcutta High Court · (2020) 06 CAL CK 0019
Constitution Of India, 1950 — Article 142Code Of Civil Procedure, 1908 — Order 41 Rule 11West Bengal Premises Tenancy Act, 1997 — Section 6, 6(4):/West Bengal Premises Tenancy Act, 1956 — Section 2(g), 2(h)
High Courts03 Jun 2020Disposed Of
Neshat Ahmed Siddiqui Vs M. L.Jubilee Institution (H.S.) & Ors
Calcutta High Court · (2020) 06 CAL CK 0018