COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 257 of 3,203

High Courts11 Jun 2020Dismissed

Prakash Industries Limited Vs Bengal Energy Limited. & Anr

Calcutta High Court · (2020) 06 CAL CK 0054

Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 6 Rule 17, Order 41 Rule 1(2), Order 41 Rule 2Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(a), 34(2), 34(2)(b), 34(3), 55, 75, 81

High Courts11 Jun 2020Allowed/ Disposed Of

ITC Limited Vs JP Morgan Mutual Fund India Pvt. Ltd. & Ors

Calcutta High Court · (2020) 06 CAL CK 0053

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 7 Rule 14(3), Order 8 Rule (1A), Order 8 Rule 1A(3), Order 11, Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 1(7), Order 11 Rule 1(7)(c), Order 11 Rule 1(10), Order 13, Order 13 Rule 1, Order 13 Rule 1(3), Order 13 Rule 2, Order 18 Rule 17Bombay High Court (Original Side) Rules, 1980 — Rule 172Commercial Courts Act, 2015 — Section 15, 15(3), 15(4)

High Courts11 Jun 2020Dismissed

In The Goods Of Hanuman Prasad Agarwal @ Hanuman Prosad Agarwal And Suresh Agarwal @ Suresh Kumar Agarwal Vs State Satyanarain Agarwal & Ors.

Calcutta High Court · (2020) 06 CAL CK 0052

Limitation Act, 1963 — Article 58, 59, 113, 137Code Of Civil Procedure, 1908 — Section 86, Order 4 Rule 1, Order 6, Order 6 Rule 6, Order 7, Order 7 Rule 6, Order 7 Rule 11, Order 7 Rule 11 (d)Indian Succession Act, 1925 — Section 211, 213, 217, 227, 276, 293, 295

High Courts10 Jun 2020Allowed

Khairul Alamin @ Jewel & Ors. Vs State

Calcutta High Court · (2020) 06 CAL CK 0050

Code Of Criminal Procedure, 1973 — Section 438

High Courts10 Jun 2020Disposed Of

Rustam Ali @ Rustum Ali @ Bhuttu Vs State

Calcutta High Court · (2020) 06 CAL CK 0049

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37

High Courts10 Jun 2020Disposed Of

Nurul Haque Sekh Alias Mintu Sekh Vs State

Calcutta High Court · (2020) 06 CAL CK 0048

High Courts10 Jun 2020Disposed Of

Akram Mondal & Anr Vs State

Calcutta High Court · (2020) 06 CAL CK 0047

High Courts10 Jun 2020Allowed

Amit Kumar Das Vs State

Calcutta High Court · (2020) 06 CAL CK 0046

High Courts10 Jun 2020Disposed Of

Md. Safikul Sekh & Ors Vs State

Calcutta High Court · (2020) 06 CAL CK 0045

High Courts10 Jun 2020Disposed Of

In The Matter Of Sujit Kumar Munshi Vs State

Calcutta High Court · (2020) 06 CAL CK 0044

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts10 Jun 2020Allowed

Asraf Sk. & Anr Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0043

Indian Penal Code, 1860 — Section 306

High Courts10 Jun 2020Allowed

Dipak Manda Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0042

High Courts10 Jun 2020Disposed Of

In The Matter Of Mohsin Khan Vs State

Calcutta High Court · (2020) 06 CAL CK 0041

High Courts10 Jun 2020Allowed/Disposed Of

In Re Tarik Ajij Vs State

Calcutta High Court · (2020) 06 CAL CK 0040

High Courts10 Jun 2020

In Re Contagion Of COVID-19 Virus In Children Protection Homes Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0039

Code Of Criminal Procedure, 1973 — Section 164

High Courts09 Jun 2020Disposed Of

In The Matter Of Aliyar Ali & Anr Vs State

Calcutta High Court · (2020) 06 CAL CK 0051

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts08 Jun 2020

In The Goods Of Priyamvada Devi Birla (Deceased) And Other Vs Ajay Kumar Newar & Ors

Calcutta High Court · (2020) 06 CAL CK 0022

High Courts05 Jun 2020Disposed Of

Ghosh Brothers & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 06 CAL CK 0038

High Courts05 Jun 2020Disposed Of

Kapileswar Chourasia @ Mintu Chourasia Vs State

Calcutta High Court · (2020) 06 CAL CK 0037

High Courts05 Jun 2020Disposed Of

Md. Sahid @ Sahidul Vs State

Calcutta High Court · (2020) 06 CAL CK 0036

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 489B, 489C