High Courts22 Jun 2020Disposed Of
Dipak Kumar Roy And Anr. Vs Murshidabad College Of Engineering And Technology And Human Resources Development And Ors.
Calcutta High Court · (2020) 06 CAL CK 0118
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 255 of 3,203
High Courts22 Jun 2020Disposed Of
Narendra Narayan Talukdar And Ors. Vs Union Of India And others
Calcutta High Court · (2020) 06 CAL CK 0106
High Courts22 Jun 2020Dismissed
Essem Enterprise Vs Kolkata Municipal Corporation And Others
Calcutta High Court · (2020) 06 CAL CK 0087
Constitution Of India, 1950 — Article 226
High Courts19 Jun 2020Dismissed
Shyamal Middya Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 06 CAL CK 0125
Service Rules For The Employees In The Government Sponsored/Public (Other Than Government) Libraries/Aided Libraries In West Bengal, 1985 — Rule 3, 4Constitution Of India, 1950 — Article 226
High Courts19 Jun 2020Dismissed
Gobinda Halder Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 06 CAL CK 0124
Service Rules For The Employees In The Government Sponsored/Public (Other Than Government) Libraries/Aided Libraries In West Bengal, 1985 — Rule 3Constitution Of India, 1950 — Article 226
High Courts19 Jun 2020Disposed Of
Indian Institute Of Technology, Kharagpur And Ors Vs Dr. Subroto Roy And Ors
Calcutta High Court · (2020) 06 CAL CK 0119
High Courts19 Jun 2020Disposed Of
Rakesh Kumar Singh Vs State Of West Benga
Calcutta High Court · (2020) 06 CAL CK 0102
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Jun 2020Disposed Of
Mamit Sagari @ Samit Sagari & Anr. Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0100
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Jun 2020Disposed Of
Shubhankar Barman Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0099
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Jun 2020Disposed Of
Dr. Biswarup Sarkar Vs University Of Calcutta & Ors
Calcutta High Court · (2020) 06 CAL CK 0086
Calcutta University Act of 1979 — Section 33, 34
High Courts19 Jun 2020Allowed/Dismissed
Director General Of Foreign Trade And Ors Vs Ruia Cotex Ltd. And Anr.
Calcutta High Court · (2020) 06 CAL CK 0076
Foreign Trade (Development And Regulation) Act, 1992 — Section 2(e), 5Customs Act, 1962 — Section 15,15(1)(b), 25, 46, 46(3)
High Courts18 Jun 2020Disposed Of
Subasish Mishra Vs State Of West bengal
Calcutta High Court · (2020) 06 CAL CK 0115
Code Of Criminal Procedure, 1973 — Section 438, 439(2)Electricity Act, 2003 — Section 135, 138
High Courts18 Jun 2020Disposed Of
Asok De Vs State Of West bengal
Calcutta High Court · (2020) 06 CAL CK 0114
Code Of Criminal Procedure, 1973 — Section 362, 439, 439(2)Electricity Act, 2003 — Section 135, 138
High Courts18 Jun 2020Allowed
Srabanti Debnath & Anr. Vs State Of W. B.
Calcutta High Court · (2020) 06 CAL CK 0103
Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts18 Jun 2020Disposed Of
Lokenath Pramanick Vs Union Of India
Calcutta High Court · (2020) 06 CAL CK 0101
High Courts18 Jun 2020Disposed Of
M/s. Wearit Global Limited Vs State Of West Bengal & Anr.
Calcutta High Court · (2020) 06 CAL CK 0098
Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Jun 2020Disposed Of
Golden Edge Engineering Private Limited Vs Bharat Heavy Electricals Limited
Calcutta High Court · (2020) 06 CAL CK 0084
Arbitration And Conciliation Act, 1996 — Section 2(e), 9, 20(2), 42Information Technology Act, 2002 — Section 13(3)Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts17 Jun 2020Disposed Of
Menka Gambhir And Ors Vs Union Of India & Ors
Calcutta High Court · (2020) 06 CAL CK 0123
Customs Act, 1962 — Section 2, 5(2)(b), 108, 117, 122, 127, 133, 135, 137, 138Indian Penal Code, 1860 — Section 174, 175, 186, 193, 419, 471, 503Code Of Criminal Procedure, 1973 — Section 2(d), 2(r), 4(2), 26(b), 155, 155(2), 155(3), 173(2), 200, 300
High Courts17 Jun 2020Allowed
GE Power India Limited Vs Tapas Kumar Bandopadhyay
Calcutta High Court · (2020) 06 CAL CK 0117
Companies Act, 2013 — Section Section 452, 452(2)Companies Act, 1956 — Section 630, 630(1), 630(2)
High Courts17 Jun 2020Dismissed
GE Power India Limited Vs Sitaram Karmakar
Calcutta High Court · (2020) 06 CAL CK 0116
Companies Act, 2013 — Section Section 452, 452(2)Companies Act, 1956 — Section 630, 630(1), 630(2)