High Courts26 Jun 2020Partly Allowed
Brijendra Kumar Singh Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 06 CAL CK 0083
Indian Contract Act, 1872 — Section 72
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 254 of 3,203
High Courts26 Jun 2020Dismissed
Mitesh Mehta Vs Saregama India Limited.
Calcutta High Court · (2020) 06 CAL CK 0075
Arbitration And Conciliation Act, 1996 — Section 28, 28(3), 34Code Of Civil Procedure, 1908 — Order 8 Rule 5
High Courts26 Jun 2020Dismissed
Sikha Basu Vs BMA Wealth Creators Limited
Calcutta High Court · (2020) 06 CAL CK 0074
Arbitration And Conciliation Act, 1996 — Section 34
High Courts26 Jun 2020Disposed Of
IRCON International Ltd. Vs M/s. Meumal Athwani
Calcutta High Court · (2020) 06 CAL CK 0072
Arbitration And Conciliation Act, 1996 — Section 21, 31(7), 31(7)(a), 34
High Courts26 Jun 2020Dismissed
Kejriwal Mining Pvt. Ltd. And others Vs Allahabad Bank And another
Calcutta High Court · (2020) 06 CAL CK 0071
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3)(A)Merchandise Marks Act, 1958 — Section 3Constitution Of India, 1950 — Article 226
High Courts25 Jun 2020Disposed Of
Prasanta Singh @ Bhulu Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0080
Indian Penal Code, 1860 — Section 375, 376(2)(f), 506Code Of Criminal Procedure, 1973 — Section 231(2), 164, 233, 313
High Courts25 Jun 2020Disposed Of
Mazidul Miah @ Mia & Ors. Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0079
Indian Penal Code, 1860 — Section 34, 302, 306, 498AEvidence Act, 1872 — Section 27, 106, 113A, 233Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Jun 2020Allowed
Gontermann Peipers (India) Ltd. Vs SHV Energy Pvt. Ltd.
Calcutta High Court · (2020) 06 CAL CK 0073
Arbitration And Conciliation Act, 1996 — Section 11(6), 19, 31(3), 34
High Courts24 Jun 2020Disposed Of
Mainul Hoque & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 06 CAL CK 0097
Constitution Of India, 1950 — Article 226
High Courts24 Jun 2020Disposed Of
Prasanta Kumar Dawn & Ors. Vs The State Of West Bengal & Ors
Calcutta High Court · (2020) 06 CAL CK 0090
West Bengal School Service Commission Rules, 1997 — Rule 6(2), 6(3)
High Courts24 Jun 2020Disposed Of
Rajendra Bose Vs Institute Of Cost Accountants Of India & Ors.
Calcutta High Court · (2020) 06 CAL CK 0088
Works Accountants Act, 1959 — Section 16(2)Constitution Of India, 1950 — Article 217(1)Works Accountants Regulations, 1959 — Regulation 99
High Courts24 Jun 2020Allowed
Bakul Rani Patra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 06 CAL CK 0085
Essential Commodities Act, 1955 — Section 3Consumer Protection Act, 1986 — Section 13(2)(a)West Bengal Primary Teachers’ Recruitment Rules, 2001 — Rule 14
High Courts23 Jun 2020Disposed Of
Md. Garib Nawaz & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2020) 06 CAL CK 0126
Constitution Of India, 1950 — Article 142
High Courts23 Jun 2020
Ramendra Mohan Sarkar Vs Union Of India & Ors.
Calcutta High Court · (2020) 06 CAL CK 0121
High Courts23 Jun 2020Disposed Of
Biswanath Das & Others Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0113
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 161, 212, 313Evidence Act 1872 — Section 113(b)
High Courts23 Jun 2020Dismissed
Jaysen Pandey Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0109
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164. 211, 212, 313Evidence Act, 1872 — Section 27
High Courts23 Jun 2020Allowed
Linde India Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 06 CAL CK 0105
Kolkata Municipal Corporation Building Rules, 2009 — Rule 4(4)
High Courts22 Jun 2020Dismissed
Dr. Arun Sarkar Vs State Of West Bengal And Others
Calcutta High Court · (2020) 06 CAL CK 0127
West Bengal College Service Commission Act, 2012 — Section 7Rights Of Persons With Disabilities Act, 2016 — Section 2(s)West Bengal College Service Commission Act, 1978 — Section 7
High Courts22 Jun 2020
Biswajit Chatterjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 06 CAL CK 0122
Code Of Criminal Procedure, 1973 — Section 439Constitution Of India, 1950 — Article 226
High Courts22 Jun 2020Disposed Of
Abhijit Roy Vs State Of West Bengal And Ors.
Calcutta High Court · (2020) 06 CAL CK 0120