High Courts28 Jul 2020Disposed Of
Pajlu @ Fajlu @ Fajlu Sk @ Sk. Fajlu & Anr. Vs State
Calcutta High Court · (2020) 07 CAL CK 0020
Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 252 of 3,203
High Courts28 Jul 2020Disposed Of
Babul Aakatar @ Bablu Aktar & Ors Vs State
Calcutta High Court · (2020) 07 CAL CK 0019
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jul 2020Disposed Of
Nrishingha Ghosh And Ors Vs State Of West Bengal
Calcutta High Court · (2020) 07 CAL CK 0022
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jul 2020Disposed Of
Visa Rerssources Pte Ltd. Vs Super Smelters Ltd. And Anr.
Calcutta High Court · (2020) 07 CAL CK 0001
Arbitration And Conciliation Act, 1996 — Section 11, 45
High Courts24 Jul 2020Disposed Of
Saddam Biswas & Anr Vs State
Calcutta High Court · (2020) 07 CAL CK 0024
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Jul 2020Disposed Of
Ramen Biswas & Ors Vs State
Calcutta High Court · (2020) 07 CAL CK 0023
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Jul 2020
Reliance Infrastructure Limited Vs Damodar Valley Corporation
Calcutta High Court · (2020) 07 CAL CK 0002
Arbitration And Conciliation Act, 1996 — Section 34, 36(2)Code Of Civil Procedure, 1908 — Order 21 Rule 41(2)
High Courts21 Jul 2020
In The matter of: Annu Das Vs
Calcutta High Court · (2020) 07 CAL CK 0025
Indian Penal Code, 1860 — Section 302
High Courts20 Jul 2020Disposed Of
Chandrima Roy Vs State Of West Bengal And Ors.
Calcutta High Court · (2020) 07 CAL CK 0026
Indian Penal Code, 1860 — Section 34, 302, 306Code Of Criminal Procedure, 1973 — Section 36, 161, 164Constitution Of India, 1950 — Article 32
High Courts14 Jul 2020
M/s. Indian Explosive Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2020) 07 CAL CK 0027
High Courts13 Jul 2020
Souvik Sardar & Ors Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 07 CAL CK 0028
High Courts09 Jul 2020Disposed Of
Gouri Das & Ors. Vs Nani Bhattacharjee & Ors
Calcutta High Court · (2020) 07 CAL CK 0030
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 2(A)Constitution Of India, 1950 — Article 227
High Courts09 Jul 2020Disposed Of
Biswanath Mukherjee & Ors. Vs Ranjit Kumar Sen & Ors.
Calcutta High Court · (2020) 07 CAL CK 0029
Indian Trusts Act, 1882 — Section 34Code Of Civil Procedure, 1908 — Section 92, 100(4), 100(5)
High Courts08 Jul 2020Dismissed
Abdul Rasheed Vs Andaman and Nicobar Administration
Calcutta High Court · (2020) 07 CAL CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b)
High Courts08 Jul 2020Disposed Of
Jay Prakash Vs State
Calcutta High Court · (2020) 07 CAL CK 0040
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 22(b), 22(c), 29
High Courts08 Jul 2020Disposed Of
Sourav @ Abir Malik Vs State Of W. B.
Calcutta High Court · (2020) 07 CAL CK 0034
Code Of Criminal Procedure, 1973 — Section 164, 437(3)
High Courts08 Jul 2020Disposed Of
Sujit Toppo Vs State Of W. B
Calcutta High Court · (2020) 07 CAL CK 0033
Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts08 Jul 2020Disposed Of
Sukhi Bibi Vs State Of W. B.
Calcutta High Court · (2020) 07 CAL CK 0032
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jul 2020Allowed
Tanveer Singh Vs Director, Directorate Of Transport And another
Calcutta High Court · (2020) 07 CAL CK 0031
Motor Vehicles Act, 1988 — Section 19, 21, 183, 183(1)(i), 184, 189, 200, 200(1), 202, 208Central Motor Vehicles Rules, 1989 — Rule 21Constitution Of India, 1950 — Article 226
High Courts07 Jul 2020Dismissed
Md. Rashid Vs Md. Arif & Anr
Calcutta High Court · (2020) 07 CAL CK 0004
Arbitration And Conciliation Act, 1996 — Section 9, 9(3), 17