COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 253 of 3,203

High Courts07 Jul 2020Disposed Of

Emami Limited Vs Hindustan Unilever Limited

Calcutta High Court · (2020) 07 CAL CK 0003

Specific Relief Act, 1963 — Section 41(b)Commercial Courts Act, 2015 — Section 12ACode Of Civil Procedure, 1908 — Order 2 Rule 2

High Courts02 Jul 2020Disposed Of

Pradip Das Vs State Of West Bengal

Calcutta High Court · (2020) 07 CAL CK 0037

Code Of Criminal Procedure, 1973 — Section 164, 438(2)

High Courts02 Jul 2020Dismissed/Disposed Of

Sumanta Mondal @ Mantu Vs State Of W. B.

Calcutta High Court · (2020) 07 CAL CK 0036

Code Of Criminal Procedure, 1973 — Section 164

High Courts02 Jul 2020Dismissed

Safikul Islam & Ors. Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 07 CAL CK 0035

Panchyat (Constitution) Rules, 1975 — Rule 22(4)(b), 22(4)(c)Constitution Of India, 1950 — Article 226

High Courts01 Jul 2020Dismissed

Shoukat Ali And Others Vs Ministry Of Home Affairs And Others

Calcutta High Court · (2020) 07 CAL CK 0043

Constitution Of India, 1950 — Article 12

High Courts01 Jul 2020Dismissed

H.C. Bakshi And Others Vs Ministry Of Home Affairs And Others

Calcutta High Court · (2020) 07 CAL CK 0042

Constitution Of India, 1950 — Article 12

High Courts01 Jul 2020Dismissed

Sonamuthu Vellammal Vs Chief General Manager And Others

Calcutta High Court · (2020) 07 CAL CK 0039

High Courts01 Jul 2020Disposed Of

Dr. Badal Kumar Maity Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 07 CAL CK 0038

High Courts30 Jun 2020Disposed Of

Mrityunjoy Roy Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 06 CAL CK 0095

Constitution Of India, 1950 — Article 226

High Courts30 Jun 2020Disposed Of

Ananta Banerjee Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 06 CAL CK 0094

Indian Penal Code, 1860 — Section 427, 506

High Courts30 Jun 2020Dismissed

M/s. Cavalier Enterprises Pvt. Ltd. & Ors. Vs Kolkata Municipal Corporation & Ors

Calcutta High Court · (2020) 06 CAL CK 0089

West Bengal Public Land (Eviction of Unauthorized Occupants) Act, 1962 — Section 3(1)Constitution Of India, 1950 — Article 226

High Courts30 Jun 2020Disposed Of

QVC Exports Private Limited & Ors. Vs Cosmic Ferro Allows Limited & Ors.

Calcutta High Court · (2020) 06 CAL CK 0078

Companies Act, 2013 — Section 103(2)

High Courts30 Jun 2020Dismissed

M/s. Bagrajsinni Krishi Bhandar Pvt. Ltd. & ors. Vs Bank Of Baroda & Anr.

Calcutta High Court · (2020) 06 CAL CK 0077

Constitution Of India, 1950 — Article 227

High Courts30 Jun 2020Disposed Of

Golden Edge Engineering Private Limited Vs Bharat Heavy Electricals Limited

Calcutta High Court · (2020) 06 CAL CK 0070

Arbitration And Conciliation Act, 1996 — Section 9

High Courts30 Jun 2020Dismissed

Bengal Chamber Of Commerce And Industry & Anr Vs Kolkata Municipal Corporation & Ors

Calcutta High Court · (2020) 06 CAL CK 0069

Companies Act, 2013 — Section 8Kolkata Municipal Corporation Act, 1980 — Section 184(3), 192(1)(5), 425K

High Courts29 Jun 2020Disposed Of

Rafikul Alam @ Rafiqul Sk. & Ors. Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0081

Code Of Criminal Procedure, 1973 — Section 41A

High Courts26 Jun 2020Disposed Of

M/s. I.A.S. Transport Corporation And Ors Vs Hindustan Petroleum Corporation Ltd. & Ors.

Calcutta High Court · (2020) 06 CAL CK 0096

Micro Small and Medium Enterprises Development Act, 2006 — Section 7

High Courts26 Jun 2020Disposed Of

M/s. Subhas & Company Vs Commissioner Of CGST And CX, Kolkata North Commissionerate & Ors.

Calcutta High Court · (2020) 06 CAL CK 0093

West Bengal Goods and Services Tax Act, 2017 — Section 140, 140(3)West Bengal Goods and Services Tax Rules, 2017 — Rule 117(1A), 117(4)(b)Constitution Of India, 1950 — Article 14, 19(1)(g), 265

High Courts26 Jun 2020

Supriya Mukhopadhyay And Ors Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 06 CAL CK 0092

High Courts26 Jun 2020

Ankit Bansal Vs Board Of Trustees & Ors

Calcutta High Court · (2020) 06 CAL CK 0091

Constitution Of India, 1950 — Article 226