High Courts07 Aug 2020Disposed Of
Hossain Sk. @ Mondal And Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 251 of 3,203
High Courts07 Aug 2020Disposed Of
Damodar Valley Corporation Vs Reliance Infrastructure ltd.
Calcutta High Court · (2020) 08 CAL CK 0001
Arbitration And Conciliation Act, 1996 — Section 34
High Courts06 Aug 2020Disposed Of
Sk. Momin @ Momin Seikh @ Monin Julmat Seikh Seikh @ Sk. Kala Vs State Of West Bengal
Calcutta High Court · (2020) 08 CAL CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts06 Aug 2020Disposed Of
Biswajit Adhikary Vs State
Calcutta High Court · (2020) 08 CAL CK 0029
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Aug 2020Disposed Of
Shyamranjan Das And Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0028
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Aug 2020Disposed Of
Sabik Roy @ Chandan Roy And Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0027
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of: Mana Sk. @ Mursalim Sk. @ Manarul Sk Vs State
Calcutta High Court · (2020) 07 CAL CK 0015
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Dismissed
Bishnu Pada Rana @ Bistupada Rana Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 07 CAL CK 0014
Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 144, 188, 397, 401
High Courts31 Jul 2020Disposed Of
In The Matter Of: Sanjay Dharami Vs State
Calcutta High Court · (2020) 07 CAL CK 0013
Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of : Kismat Ali And Anr. State
Calcutta High Court · (2020) 07 CAL CK 0012
Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of: Ashok Mandal Vs State
Calcutta High Court · (2020) 07 CAL CK 0011
Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of: Firoj Ansari @ Md. Firoj Ansari & Ors. Vs State
Calcutta High Court · (2020) 07 CAL CK 0009
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of: Sajal Dharami Vs State
Calcutta High Court · (2020) 07 CAL CK 0008
Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of: Labanya Bhattacharya @ Bhattacharjee & Ors. APPELLANT @Hash State
Calcutta High Court · (2020) 07 CAL CK 0007
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of: Nepal Dutta & Anr. Vs State
Calcutta High Court · (2020) 07 CAL CK 0006
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Disposed Of
In The Matter Of Joy Bose Vs State
Calcutta High Court · (2020) 07 CAL CK 0005
Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts30 Jul 2020Allowed
In The Matter Of : Dabir Sk @ Sekh Dabir Vs State
Calcutta High Court · (2020) 07 CAL CK 0018
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts30 Jul 2020Allowed
In The Matter Of : Avishek Dutta Roy Vs State
Calcutta High Court · (2020) 07 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts30 Jul 2020Allowed
Karan Singh Grewal Vs Secretary, Calcutta Cricket & Football Club & Ors.
Calcutta High Court · (2020) 07 CAL CK 0016
Companies Act, 2013 — Section 241, 244(1)(b), 280, 397, 398, 399, 430Code Of Civil Procedure, 1908 — Section 9, 11, 151, Order 2 Rule 2, Order 6 Rule 17, Order 23 Rule 1, Order 23 Rule 1(3),Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 34
High Courts28 Jul 2020Disposed Of
Jhoru Sk @ Akramul Sk Vs State Of West Bengal
Calcutta High Court · (2020) 07 CAL CK 0021
Indian Penal Code, 1860 — Section 376