COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 263 of 3,203

High Courts01 Apr 2020

In Re : COVID 19 - Relief And Services At The Andaman And Nicobar Islands (Letter Dated 27th March, 2020 Received From Mr. D. C. Kabir, Advocate, Treated As A Petition)

Calcutta High Court · (2020) 04 CAL CK 0003

Constitution Of India, 1950 — Article 21, 226

High Courts01 Apr 2020Disposed Of

Dr. Indranil Khan Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 04 CAL CK 0002

Constitution Of India, 1950 — Article 19Indian Penal Code, 1860 — Section 153A

High Courts28 Mar 2020

In Re COVID 19 - Relief And Services At The Andaman And Nicobar Islands Vs

Calcutta High Court · (2020) 03 CAL CK 0083

High Courts24 Mar 2020

In Re Overcrowding In Prison Vs

Calcutta High Court · (2020) 03 CAL CK 0109

High Courts23 Mar 2020

Kalidas Datta Vs Assistant General Manager, Allahabad Bank And Ors

Calcutta High Court · (2020) 03 CAL CK 0108

Contempt Of Courts Act, 1971 — Section 2(c)

High Courts20 Mar 2020

Subhra Mukhopadhyay And Anr Vs Union Of India & Ors

Calcutta High Court · (2020) 03 CAL CK 0107

High Courts20 Mar 2020Allowed

UCO Bank Vs Dr. Siten Saha Roy & Ors

Calcutta High Court · (2020) 03 CAL CK 0105

High Courts20 Mar 2020

In The Matter Of Ekta Halwasiya Vs

Calcutta High Court · (2020) 03 CAL CK 0104

High Courts20 Mar 2020

Arun Kumar Sharma Vs Union Of India And Others

Calcutta High Court · (2020) 03 CAL CK 0103

High Courts20 Mar 2020

In The Matter Of Aditya Kumar Halwasiya Vs

Calcutta High Court · (2020) 03 CAL CK 0102

High Courts20 Mar 2020

In The Matter Of Ajay Kumar Halwasiya Vs

Calcutta High Court · (2020) 03 CAL CK 0101

High Courts20 Mar 2020

Nibedita Housing Pvt. Ltd. And Another Vs State Of West Bengal And Others

Calcutta High Court · (2020) 03 CAL CK 0100

Writ Proceedings Rules, 1977 — Rule 26

High Courts20 Mar 2020

Kunj Traders Vs State Of West Bengal And Others

Calcutta High Court · (2020) 03 CAL CK 0099

High Courts20 Mar 2020Disposed Of

Sk. Asfar Hossain Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 03 CAL CK 0098

High Courts20 Mar 2020

Satrajit Sinha Roy Vs State Of West Bengal And Others

Calcutta High Court · (2020) 03 CAL CK 0097

High Courts20 Mar 2020Allowed

Shyamsundar Dutta & Ors Vs Sovarani Dutta

Calcutta High Court · (2020) 03 CAL CK 0096

Limitation Act, 1963 — Article 120Code Of Civil Procedure, 1908 — Order 22 Rule 4(5), Order 22 Rule 10ALimitation Act, 1963 — Section 5

High Courts20 Mar 2020Allowed

Joydeb Das Vs State Of West Bengal

Calcutta High Court · (2020) 03 CAL CK 0095

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 109, 302

High Courts20 Mar 2020Dismissed

Narottam Das & Others Vs State Of West Bengal

Calcutta High Court · (2020) 03 CAL CK 0094

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313

High Courts20 Mar 2020Dismissed

Hiralal Shaw Vs Bharati Manna & Ors

Calcutta High Court · (2020) 03 CAL CK 0093

Transfer of Property Act, 1882 — Section 108(m), 108(o), 108(p)West Bengal Premises Tenancy Act, 1997 — Section 6, 6(4), 6(1)(c), 6(1)(d), 11, 13(1)(f)Code Of Civil Procedure, 1908 — Section 100, 100(5)

High Courts20 Mar 2020Allowed

Suchitra Kumar Singha Roy Vs Arpita Singha Roy

Calcutta High Court · (2020) 03 CAL CK 0092

Indian Penal Code, 1860 — Section 313, 406, 498AHindu Marriage Act, 1955 — Section 10, 13(1)(i-a), 24Code Of Criminal Procedure, 1973 — Section 161, 235(1)