High Courts19 Mar 2020
In The Goods Of Purna Chandra Baric k(Dec.) And Netai Chandra Barik Vs Saralabala Barick & Ors
Calcutta High Court · (2020) 03 CAL CK 0106
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 264 of 3,203
High Courts19 Mar 2020Allowed
Jayeeta Das Ghosh Vs Amit Das
Calcutta High Court · (2020) 03 CAL CK 0091
Special Marriage Act, 1954 — Section 36
High Courts19 Mar 2020Disposed Of
Mohan Mehrotra & Anr Vs West Bengal Financial Corporation & Ors
Calcutta High Court · (2020) 03 CAL CK 0090
High Courts19 Mar 2020Allowed/ Disposed Of
Nagendra Kumar Rathi Vs Rajendra Kumar @ Rajendra Kumar Rathi And Others
Calcutta High Court · (2020) 03 CAL CK 0089
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41(b)
High Courts19 Mar 2020Allowed
Sukhendra Nath Gain Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0087
High Courts19 Mar 2020Disposed Of
Tanvi Impex Vs Union Of India & Ors
Calcutta High Court · (2020) 03 CAL CK 0086
High Courts19 Mar 2020
Raj Narayan Ghosh & Anr Vs Chairman, Kamarhati Municipality & Ors
Calcutta High Court · (2020) 03 CAL CK 0085
High Courts19 Mar 2020Disposed Of
Madhumita Karan Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0084
High Courts13 Mar 2020Disposed Of
Jalaluddin Sekh Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0065
Constitution Of India, 1950 — Article 226
High Courts13 Mar 2020Disposed Of
Essel Mining & Industries Limited Vs Life Insurance Corporation Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0064
Constitution Of India, 1950 — Article 227Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(1), 9
High Courts13 Mar 2020Disposed Of
Essel Mining & Industries Limited And Others Vs Life Insurance Corporation Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0063
Constitution Of India, 1950 — Article 227Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(1), 9
High Courts13 Mar 2020Allowed/ Dismissed
Rakesh Mondal And Others Vs State Of West Bengal & Another
Calcutta High Court · (2020) 03 CAL CK 0060
Indian Penal Code, 1860 — Section 109, 307, 326A, 341Poisons Act, 1919 — Section 6(b)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts13 Mar 2020Dismissed
Goutam Shaw @ Saw @ Sau & Ors Vs Shrimati Sabita Bairagi & Anr
Calcutta High Court · (2020) 03 CAL CK 0059
Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8, 8(1), 9Limitation Act, 1963 — Section 5, 5(5), 17
High Courts13 Mar 2020Dismissed
Md. Arif Vs Union Of India
Calcutta High Court · (2020) 03 CAL CK 0058
Constitution Of India, 1950 — Article 20(3)Narcotic Drugs And Psychotropic Substance Act, 1985, — Section 20(b)(c), 20(b)(ii), 20(b)(ii)(C), 35, 42, 43, 50, 50(1), 51, 52, 52A, 52A (2)(c), 52A(2), 52A(3), 52A(4), 53, 54, 67Code Of Criminal Procedure, 1973 — Section 100, 161, 313
High Courts12 Mar 2020Disposed Of
Amit Kumar Srimani & Ors Vs Ashok Dey & Ors
Calcutta High Court · (2020) 03 CAL CK 0062
Code Of Civil Procedure, 1908 — Section 24, Order 9 Rule 13
High Courts12 Mar 2020Dismissed
Ramesh Chandra Singh & Another Vs Central Bureau Of Investigation
Calcutta High Court · (2020) 03 CAL CK 0057
Constitution Of India, 1950 — Article 32, 142, 226, 246, 246(3)Indian Penal Code, 1860 — Section 109, 180Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(b)
High Courts12 Mar 2020Disposed Of
Lindsay International Private Limited & Ors Vs Laxmi Niwas Mittal & Ors
Calcutta High Court · (2020) 03 CAL CK 0056
Code Of Civil Procedure, 1908 — Order 5 Rule 25
High Courts12 Mar 2020
SREI Equipment Finance Ltd Vs Ramesh Biswal And Anr
Calcutta High Court · (2020) 03 CAL CK 0055
High Courts11 Mar 2020Allowed/Disposed Of
Federation Of Bank Of Baroda Officers’ Associations & Ors Vs Union Of India & Ors
Calcutta High Court · (2020) 03 CAL CK 0028