High Courts06 Mar 2020Dismissed
Dipankar Bandopadhyay Vs Durgapur Chemicals Ltd. & Ors
Calcutta High Court · (2020) 03 CAL CK 0015
Constitution Of India, 1950 — Article 226Factories Act, 1948 — Section 2(1)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 266 of 3,203
High Courts06 Mar 2020Dismissed
Nikunj Kumar Lohia & Ors Vs State Of West Bengal And Anr
Calcutta High Court · (2020) 03 CAL CK 0014
Indian Penal Code, 1860 — Section 120B, 415, 405, 406, 420Code Of Criminal Procedure, 1973 — Section 177, 482Sick Industrial Companies Act, 1985 — Section 25, 26
High Courts06 Mar 2020Dismissed
Krishna Enterprise & Ors Vs Axis Bank Limited & Anr
Calcutta High Court · (2020) 03 CAL CK 0013
Constitution Of India, 1950 — Article 227Debts Recovery Appellate Tribunal (Procedure) Rules, 1994 — Rule 22Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 17, 18, 18(1), 18(2), 19(12)
High Courts06 Mar 2020Disposed Of
MD Ehteshamuddin Vs State Of West Bengal And Ors
Calcutta High Court · (2020) 03 CAL CK 0012
Constitution Of India, 1950 — Article 226
High Courts06 Mar 2020Disposed Of
Lakshman Chandra Paul Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0011
High Courts06 Mar 2020Allowed
B.B.R. Construction Company Vs Union Of India
Calcutta High Court · (2020) 03 CAL CK 0010
Arbitration And Conciliation Act, 1996 — Section 31(3), 31(7)(b), 34, 34(2)(b)(ii), 34(2)(b)(iii), 34(2)(b)Indian Contract Act, 1872 — Section 20, 28, 28(3), 55, 56, 74Mines And Minerals (Development And Regulation) Act, 1957 — Section 3(e)
High Courts04 Mar 2020Disposed Of
Sabbir Hossain Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0009
Constitution Of India, 1950 — Article 226Specific Relief Act, 1963 — Section 5, 6Code Of Civil Procedure, 1908 — Section 9
High Courts04 Mar 2020Disposed Of
Shyama Prasad Agarwal (Todi) & Ors Vs Shilpa Agarwal (Todi)
Calcutta High Court · (2020) 03 CAL CK 0008
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 23
High Courts04 Mar 2020Dismissed
Monalisa Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0007
High Courts04 Mar 2020Dismissed
M/S IDL Explosives Limited And Another Vs Union Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0006
High Courts04 Mar 2020Dismissed
Marzina Bibi Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0005
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 432, 433Evidence Act, 1872 — Section 114(g)
High Courts04 Mar 2020Allowed
Avijit Biswas Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0004
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 370Bengal Excise Act, 1909 — Section 46
High Courts04 Mar 2020Disposed Of
National Highways Authority Of India Vs M/S. MBL Infrastructure Limited
Calcutta High Court · (2020) 03 CAL CK 0003
Arbitration And Conciliation Act, 1996 — Section 34
High Courts04 Mar 2020Dismissed
Kumarbhai Manharlal Desai Vs Union Of India And Another
Calcutta High Court · (2020) 03 CAL CK 0002
Constitution Of India, 1950 — Article 19(1)(g), 19(1)(6), 226
High Courts04 Mar 2020Disposed Of
India Media Services Pvt. Ltd. Vs SBPL Infrastructure Ltd
Calcutta High Court · (2020) 03 CAL CK 0001
Code Of Civil Procedure, 1908 — Order 39Arbitration And Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 36
High Courts02 Mar 2020Disposed Of
Sahadeb Das And Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0081
West Bengal Municipal Act, 1993 — Section 218
High Courts02 Mar 2020Disposed Of
Madan Mohan Hazra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0080
High Courts02 Mar 2020Disposed Of
Tapas Kumar Ghorai Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0079
High Courts02 Mar 2020Disposed Of
Saktipada Mukherjee Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0078
High Courts02 Mar 2020Disposed Of
Ila Biswas Vs State of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0077