High Courts02 Mar 2020
Rajesh Suchak Vs First Land Acquisition Collector, Kolkata & Ors.
Calcutta High Court · (2020) 03 CAL CK 0076
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 267 of 3,203
High Courts02 Mar 2020
Kalyani Malick & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0075
High Courts02 Mar 2020Disposed Of
Kanika Bhattacharya Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0074
High Courts02 Mar 2020Disposed Of
Papri Dutta Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0073
High Courts02 Mar 2020Dismissed
Calcutta Gears Private Limited Vs Board Of Trustees For The Port Of Calcutta & Anr
Calcutta High Court · (2020) 03 CAL CK 0072
Constitution Of India, 1950 — Article 227Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(1)
High Courts02 Mar 2020
Rudraprasad Kundu Vs Namrata Kundu
Calcutta High Court · (2020) 03 CAL CK 0071
High Courts02 Mar 2020Disposed Of
SGPT Enterprise Represented By Pranab Majumdar And Others Vs Union Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0070
High Courts02 Mar 2020
Meera Tiwary & Anr Vs First Land Acquisition Collector, Kolkata & Ors
Calcutta High Court · (2020) 03 CAL CK 0069
High Courts02 Mar 2020Dismissed/ Allowed
Md. Samser Ansari Vs State Of West Bengal & Others
Calcutta High Court · (2020) 03 CAL CK 0068
High Courts02 Mar 2020
Ranjit Prasad Shaw & Anr Vs First Land Acquisition Collector, Kolkata & Ors
Calcutta High Court · (2020) 03 CAL CK 0067
High Courts02 Mar 2020Dismissed/ Disposed Of
Sandhya Ghosh Mallick Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0066
High Courts02 Mar 2020Disposed Of
Arati Halder Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0054
Indian Penal Code, 1860 — Section 323, 325, 448, 447
High Courts02 Mar 2020Disposed Of
Choleman Mondal & Ors Vs Jalal Biswas & Anr
Calcutta High Court · (2020) 03 CAL CK 0053
Code Of Civil Procedure, 1908 — Order 9 Rule 9
High Courts02 Mar 2020Disposed Of
Uday Narayan Adhikary Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0052
High Courts02 Mar 2020Disposed Of
Amit Dhandhania & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0051
Constitution Of India, 1950 — Article 226
High Courts02 Mar 2020Disposed Of
Debjyoti Bhattacharjee Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0050
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Mar 2020Dismissed
Ratan Kumar Mondal Vs State Of West Bengal & Others
Calcutta High Court · (2020) 03 CAL CK 0049
West Bengal Co Operative Societies Rules, 2011 — Rule 191(b), 191(3)(d)West Bengal Co Operative Societies Act, 2006 — Section 12
High Courts02 Mar 2020Dismissed
Premlal Das & Anr Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0048
Indian Penal Code, 1860 — Section 376(2)(g)
High Courts02 Mar 2020Allowed/ Disposed Of
Headmistress, Sarada Vidyapith (H.S.) And Others Vs Amit Patra & Ors
Calcutta High Court · (2020) 03 CAL CK 0033
High Courts02 Mar 2020Dismissed
Azim Sk Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0031
Code Of Criminal Procedure, 1973 — Section 292, 313, 374(2)Indian Penal Code, 1860 — Section 439, 489B, 489C