High Courts28 Feb 2020Disposed Of
Prashant Tibrawalla Vs Shyamkunj Occupants Welfare Society And 3 Ors
Calcutta High Court · (2020) 02 CAL CK 0096
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 269 of 3,203
High Courts28 Feb 2020Disposed Of
Saregama India Limited Vs SKY B (BANGLA) Private Limited
Calcutta High Court · (2020) 02 CAL CK 0095
Copyright Act, 1957 — Section 19, 19(5), 31C, 33, 34, 44, 45, 48, 49, 54, 55(2), 61
High Courts28 Feb 2020Dismissed
Pyari Devi Chabiraj Steels Pvt. Ltd Vs Axis Bank Limited
Calcutta High Court · (2020) 02 CAL CK 0084
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 11Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13 (2), 13(4), 14, 17, 17(1), 17(3), 17(4), 18, 34, 34(4)
High Courts27 Feb 2020
Bhaskar Kumar Sarkar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0093
West Bengal Universities And Colleges (Administration And Regulation) Act, 2017 — Section 11(2)
High Courts27 Feb 2020
Md. Mujibur Rahaman Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0089
Government Madrasah (Aided And Unaided) Rules, 2002 — Rule 10, 10(4), 19, 27(3)(i), 33
High Courts27 Feb 2020Dismissed
Panchanan Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0087
West Bengal Land Reforms And Tenancy Tribunal Act, 1997 — Section 10
High Courts27 Feb 2020Allowed/ Disposed Of
Sitaram Das Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0085
Indian Penal Code, 1860 — Section 376(2), 376(2)(i)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6, 29 Code Of Criminal Procedure, 1973 — Section 164
High Courts27 Feb 2020Dismissed
Abdul Hossain Mahammad @ Abdul Hossain Mohammad @ Md. Abul Hossain Vs Department Of Customs
Calcutta High Court · (2020) 02 CAL CK 0083
Constitution Of India, 1950 — Article 14Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20(b)(ii)(c), 23(c), 42(2), 50, 51A, 52, 52A, 52A(1), 52A(2), 52A(3), 53, 54, 55, 56, 57, 67Code Of Criminal Procedure, 1973 — Section 100, 100(4), 100(5), 313
High Courts27 Feb 2020Disposed Of
Md. Salim & Ors Vs Abdul Hafiz & Anr
Calcutta High Court · (2020) 02 CAL CK 0081
Code Of Civil Procedure, 1908 — Order 14 Rule 2, Order 39 Rule , Order 39 Rule 2, Order 39 Rule 7Calcutta Thika And Other Tenancies And Lands (Acquisition And Regulation) Act, 1981 — Section 3(3), 5, 6, 6(3), 7, 7(1), 7(2), 7(6), 21Kolkata Municipal Corporation Act, 1980 — Section 2(9)
High Courts27 Feb 2020Dismissed
Principal Commissioner of Income Tax, Central – I, Kolkata Vs M/S. Sona Vets Private Ltd
Calcutta High Court · (2020) 02 CAL CK 0079
Income Tax Act, 1961 — Section 2(29BA), 260A, 80IB, 80IE, 80IB(2), 80IB(5), 143(3), 153A
High Courts19 Feb 2020Disposed Of
Canara Bank Vs Deputy Commissioner And Another
Calcutta High Court · (2020) 02 CAL CK 0094
High Courts19 Feb 2020Allowed
Biswarup Ghosh And Others Vs State Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0092
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 145
High Courts19 Feb 2020Dismissed
Dr. Gouranga Biswas And Another Vs Director, Central Adoption Resource Authority And Others
Calcutta High Court · (2020) 02 CAL CK 0090
Adoption Regulations, 2017 — Regulation 10(12), 59
High Courts19 Feb 2020Allowed
Sumita Bhadra Vs State Bank Of India And Others
Calcutta High Court · (2020) 02 CAL CK 0088
Constitution Of India, 1950 — Article 141Income Tax Act, 1961— Section 194
High Courts19 Feb 2020Allowed
Swapan Banerjee & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 02 CAL CK 0086
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 307, 384, 406, 498A, 506(2)Dowry Prohibition Act, 1961 — Section 4
High Courts19 Feb 2020Allowed
M/s Excel Powmin Ltd. Vs Union Of India And Another
Calcutta High Court · (2020) 02 CAL CK 0082
Prevention Of Money Laundering Act, 2002 — Section 3, 5, 5(1), 5(5), 6, 6(1), 7, 8, 8(1), 8(2), 8(3), 8(5), 8(6), 8(7), 8(8), 9, 12(1)(b), 13, 13(2), 14, 17, 17(1), 17(1A), 17(4), 18, 18(10), 24, 26, 58B, 60(2A), 68Code Of Criminal Procedure, 1973 — Section 173Income Tax Act, 1961 — Section 6, 127(1)
High Courts19 Feb 2020Disposed Of
Rishabh Bengani Vs Jaideep Halwasiya
Calcutta High Court · (2020) 02 CAL CK 0080
High Courts18 Feb 2020Disposed Of
Amit Dasgupta Vs Union Of India & Ors
Calcutta High Court · (2020) 02 CAL CK 0078
High Courts18 Feb 2020Disposed Of
West Bengal Essential Commodities Supply Corp. Ltd. And Ors Vs Snehansu Majumdar And Anr
Calcutta High Court · (2020) 02 CAL CK 0075