High Courts14 Feb 2020
SREI Equipment Finance Limited Vs Ranju Kumari
Calcutta High Court · (2020) 02 CAL CK 0056
Arbitration And Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 271 of 3,203
High Courts14 Feb 2020Disposed Of
M/S. Satyen Construction Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0055
Arbitration And Conciliation Act, 1996 — Section 34
High Courts14 Feb 2020
Re: Pashupati Roy & Ors Vs
Calcutta High Court · (2020) 02 CAL CK 0054
Charitable And Religious Trust Act, 1920 — Section 7Urban Land (Ceiling And Regulation) Act, 1976 — Section 7, 9(4)
High Courts14 Feb 2020Disposed Of
Woodland Manufacturers Limited Vs Sankar Prasad Garga & Ors
Calcutta High Court · (2020) 02 CAL CK 0053
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 20 Rule 14, Order 20 Rule 14(c)Partition Act, 1893 — Section 2, 4, 4(1)Transfer of Property Act, 1882 — Section 44
High Courts14 Feb 2020Allowed
Calcutta Club Limited Vs Income Tax Officer, Ward-12 (3), Kolkata & Ors
Calcutta High Court · (2020) 02 CAL CK 0052
Income Tax Act, 1961 — Section 80HH, 139, 142(1), 143(1), 143(3), 147, 147(2), 148, 149(1), 149(1A), 149(1)(b), 149(2), 150, 151, 152, 153Companies Act, 1956 — Section 25
High Courts13 Feb 2020Dismissed
Mani Kant Ravi & Ors Vs Coal India Limited & Ors
Calcutta High Court · (2020) 02 CAL CK 0047
Constitution Of India, 1950 — Article 12, 226
High Courts13 Feb 2020Disposed Of
In The Matter Of Vs Gopal Mondal & Others
Calcutta High Court · (2020) 02 CAL CK 0046
High Courts12 Feb 2020Disposed Of
Lachhu Indower Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0045
Indian Penal Code, 1860 — Section 302 Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 25, 106, 11
High Courts12 Feb 2020Disposed Of
Mariyam Begam & Anr Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0044
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 498A
High Courts12 Feb 2020
Rakesh Jana Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0043
High Courts11 Feb 2020Disposed Of
In The Matter Of Vs Ashok Kumar Singh @ Ashok Singh
Calcutta High Court · (2020) 02 CAL CK 0051
Kolkata Municipal Corporation Act — Section 401(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Feb 2020Disposed Of
Sambhu Nath Mondal & Ors Vs Modan Hazra & Ors
Calcutta High Court · (2020) 02 CAL CK 0050
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2020Disposed Of
Goutam Kumar Biswas Vs Bani Biswas & Ors
Calcutta High Court · (2020) 02 CAL CK 0049
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2020
Uttam Basak Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0048
High Courts11 Feb 2020Disposed Of
Meraj Rashid Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0042
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 39 Rule (2A)Code Of Criminal Procedure, 1973 — Section 144(2)
High Courts11 Feb 2020Disposed Of
Shivratri Dealmark Private Limited And Anr Vs State Of West Bengal And Ors
Calcutta High Court · (2020) 02 CAL CK 0041
Code Of Civil Procedure, 1908 — Section 41A
High Courts11 Feb 2020Dismissed
Abdul Basir & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0040
Constitution Of India, 1950 — Article 226
High Courts11 Feb 2020Disposed Of
In The Goods Of Vs Pusparani Chowdhury(Deceased)
Calcutta High Court · (2020) 02 CAL CK 0039
High Courts11 Feb 2020Disposed Of
United Sprits Limited Vs Vijay Mallya & Ors
Calcutta High Court · (2020) 02 CAL CK 0038
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts11 Feb 2020Disposed Of
Lopchu Tea CO. LTD. Vs Guljarilal Kanoria
Calcutta High Court · (2020) 02 CAL CK 0037