General Rules, 1967 — Rule 6, 22West Bengal Land Development And Planning Act, 1948 — Section 2a, 4, 6, 7, 8, 8(1)(a, 16Land Acquisition Act, 1894 — Section 4, 4A, 5, 5A, 6, 8, 9, 10, 11, 11A, 12(2), 17

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High Courts04 Feb 2020Partly Allowed

Md. Irfan & Ors Vs State Of West Bengal

Calcutta High Court · (2020) 02 CAL CK 0011

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27Explosives Act, 1884 — Section 9B

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High Courts04 Feb 2020Disposed Of

Md. Mofazzular Rahman & Ors Vs Md. Sarfaraz Alam & Ors

Calcutta High Court · (2020) 02 CAL CK 0010

Indian Partnership Act, 1932 — Section 33, 46, 47, 53Arbitration and Conciliation Act, 1996 — Section 8

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High Courts03 Feb 2020

Birnagar Municipality & Ors. Vs Rakesh Kumar Das & Ors

Calcutta High Court · (2020) 02 CAL CK 0009

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High Courts03 Feb 2020Disposed Of

Shyamal Kumar Danpat Vs State Of West Bengal And Others

Calcutta High Court · (2020) 02 CAL CK 0008

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 107, 156(3)

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High Courts03 Feb 2020

Pritish Sarkar & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 02 CAL CK 0007

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High Courts03 Feb 2020

Shakti Sankar Bagchi Vs High Court, Calcutta & Ors

Calcutta High Court · (2020) 02 CAL CK 0006

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High Courts03 Feb 2020

Rani Kisku Vs Parvez Siddique Ahamed & Ors

Calcutta High Court · (2020) 02 CAL CK 0005

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High Courts03 Feb 2020Disposed Of

In Re Vs Hari Prasad Pal

Calcutta High Court · (2020) 02 CAL CK 0004

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High Courts03 Feb 2020Allowed

Harmeet Kaur Vs Abeda Khatoon And Others

Calcutta High Court · (2020) 02 CAL CK 0003

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Waqf Act, 1995 — Section 6, 7, 52, 54, 83, 83(1)

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High Courts03 Feb 2020Dismissed

Ajoy Kumar Saraff & Anr. Vs Sushil Kumar Agarwal

Calcutta High Court · (2020) 02 CAL CK 0002

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High Courts03 Feb 2020Allowed

Jai Balaji Industries Ltd. And Another Vs Punjab National Bank And Another

Calcutta High Court · (2020) 02 CAL CK 0001

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High Courts28 Jan 2020Dismissed

Amit Datta Vs State Bank Of India And Others

Calcutta High Court · (2020) 01 CAL CK 0251

Constitution Of India, 1950 — Article 226

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High Courts28 Jan 2020

Minakshi Mukherjee & Anr Vs Ram Prosad Mukherjee & Ors

Calcutta High Court · (2020) 01 CAL CK 0250

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High Courts28 Jan 2020Disposed Of

In The Matter Of Vs Indrajit Karmakar Alias Khudu & Ors

Calcutta High Court · (2020) 01 CAL CK 0249

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High Courts28 Jan 2020Allowed

Mohit Lal Ghosh Vs State Of West Bengal And Others

Calcutta High Court · (2020) 01 CAL CK 0248

West Bengal Excise (Selection Of New Sites And Grant Of License For Retail Sale Of Liquor And Certain Other Intoxicants) Rules, 2003 — Rule 4(f), 4(g), 4(i), 4(j), 4(k), 4(l), 4(m), 8, 9, 9(1)F, 11, 12Bengal Excise Act, 1909 — Section 8, 26, 26(1), 26(2), 85

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