High Courts28 Jan 2020Disposed Of
Shyamal Kumar Malik Vs Life Insurance Corporation Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0247
Constitution Of India, 1950 — Article 14, 226LIC Of India (Staff) Regulations, 1960 — Regulation 39(1)(d)
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Calcutta High Court judgments
64,043 judgments · page 274 of 3,203
High Courts28 Jan 2020
Bharatiya Janata Party Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0246
Constitution Of India, 1950 — Article 243C, 243O, 243O(a), 243K, 243(z), 243(z)(g), 327West Bengal Municipal Elections (Reservation Of Seats) Rules, 1994 — Rules 3, 4, 4(1), 4(2), 4(3)Delimitation Act, 2002 — Section 2(kk), 8, 9, 10, 10(1), 10(4), 11F
High Courts28 Jan 2020Dismissed
Murshidabad Sale & Supply Co-Opertive Society Ltd Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0245
High Courts28 Jan 2020Disposed Of
Somnath Majhi & Anr Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0244
Indian Penal Code, 1860 — Section 34, 302, 306, 304B, 351, 354, 366, 376, 376D, 376(2)(g), 377, 378, 392, 394, 411, 450, 451, 498ACode Of Criminal Procedure, 1973 — Section 161, 164, 313, 386, 386(a), 386(b)(i), 423Evidence Act, 1872 — Section 113A, 113B, 114A, 145
High Courts28 Jan 2020
Yes Bank Limited Vs Surendra Singh
Calcutta High Court · (2020) 01 CAL CK 0226
Arbitration And Conciliation Act, 1996 — Section 9
High Courts28 Jan 2020Disposed Of
Supratim Banick Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0225
High Courts28 Jan 2020Disposed Of
Star Bus Services Pvt. Ltd Vs SREI Equipment Finance Limited
Calcutta High Court · (2020) 01 CAL CK 0224
Arbitration And Conciliation Act, 1996 — Section 17, 34
High Courts28 Jan 2020
Dalgreen Agro Pvt. Ltd Vs Shaikh Asadur Rahman & Ors
Calcutta High Court · (2020) 01 CAL CK 0223
Code Of Civil Procedure, 1908 — Order 11, Order 11 Rule 4, Order 11 Rule 4(2), Order 11 Rule 4(2)(a), Order 11, Rule 4(2)(c), Order 11 Rule 4(3), Order 11 Rule 4(4), Order 11, Rule 4(5), Order 11 Rule 4(7), Order 18 Rule 4, Order 13 Rule 4, Order 13 Rule 7, Order 18 Rule 4 (1)Evidence Act, 1872 — Section 3, 58
High Courts27 Jan 2020Disposed Of
Sk. Md. Parvez Alam Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0243
High Courts27 Jan 2020Disposed Of
Abhishek Kejriwal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0242
High Courts27 Jan 2020Dismissed
Kashi Nath Patra And Another Vs Howrah Municipal Corporation And Others
Calcutta High Court · (2020) 01 CAL CK 0241
Calcutta Municipal Act, 1951 — Section 177, 177(1)
High Courts27 Jan 2020Disposed Of
Narayan Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0240
High Courts27 Jan 2020Dismissed
Chayan Kumar Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0239
High Courts27 Jan 2020Dismissed
Bimal Kumar Halder Vs State Of West Bengal & Others
Calcutta High Court · (2020) 01 CAL CK 0238
West Bengal Primary Education (Conduct Of Service Of Teachers Of Primary Schools) Rules, 2001 — Rule 7, 8, 9Indian Penal Code, 1860 — Section 120B, 406, 409
High Courts27 Jan 2020Disposed Of
Kumari Reba Ghosh Vs Dushmanta Nariwala & Ors
Calcutta High Court · (2020) 01 CAL CK 0237
High Courts27 Jan 2020Disposed Of
Amit Kumar Banerjee Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0236
Specific Relief Act, 1963 — Section 6Code Of Criminal Procedure, 1973 — Section 144, 161Indian Penal Code, 1860 — Section 34, 379, 427, 447
High Courts27 Jan 2020Disposed Of
Director Of Madrasah Education, Government Of West Bengal Vs Md. Irfan Razi Ansari & Ors
Calcutta High Court · (2020) 01 CAL CK 0235
West Bengal Madrasah Service Commission Act, 2008 — Section 8, 10, 11, 12
High Courts27 Jan 2020Dismissed
Parimal Mistry Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0227
High Courts27 Jan 2020
Bhola Nath Jaiswal @ Bhola Jaiswal & Ors. Vs Kalamunj Realtors Pvt. Ltd.
Calcutta High Court · (2020) 01 CAL CK 0222
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts27 Jan 2020Disposed Of
M/S Neer Developer And Ors Vs Asish Ganguly And Ors
Calcutta High Court · (2020) 01 CAL CK 0221
Arbitration And Conciliation Act, 1996 — Section 11(6)