High Courts11 Feb 2020
Cholamandalam Investment And Finance Company Limited Vs Bidyut Sarkar & Anr
Calcutta High Court · (2020) 02 CAL CK 0036
Arbitration And Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 272 of 3,203
High Courts11 Feb 2020
IMR Metallurgical Resources & Anr Vs Hindustan Newsprint And Others
Calcutta High Court · (2020) 02 CAL CK 0035
Insolvency And Bankruptcy Code, 2016 — Section 14
High Courts10 Feb 2020Disposed Of
Capt. S. Ramesh And Others Vs Union Of India And Others
Calcutta High Court · (2020) 02 CAL CK 0024
High Courts10 Feb 2020Disposed Of
Katrina Lakra And Others Vs Administrator (Lieutenant Governor) And Others
Calcutta High Court · (2020) 02 CAL CK 0023
High Courts10 Feb 2020Disposed Of
Chaya Rani Mondal Vs Shayamal Bhowmick And Another
Calcutta High Court · (2020) 02 CAL CK 0022
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts10 Feb 2020Disposed Of
Bolpur High School (H.S.) & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0021
High Courts10 Feb 2020Disposed Of
Tapan Singh @ Gabbar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0020
High Courts10 Feb 2020Disposed Of
Raja Hazra And Another Vs Union Of India And Others
Calcutta High Court · (2020) 02 CAL CK 0019
Constitution Of India, 1950 — Article 226
High Courts10 Feb 2020
Ramprasad Sadhukhan Vs Prova Paul
Calcutta High Court · (2020) 02 CAL CK 0018
Code Of Civil Procedure, 1908 — Order 41 Rule 11Limitation Act, 1963 — Section 5
High Courts10 Feb 2020Allowed
Rupa & Co. Ltd & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0017
Constitution Of India, 1950 — Article 14, 73, 162, 226, 246, 299, 300A, 358
High Courts10 Feb 2020Dismissed
Jugal Denre Vs Goutam Denre & Anr
Calcutta High Court · (2020) 02 CAL CK 0016
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts10 Feb 2020Dismissed
Dipika Agarwal Nee Khaitan Vs Rishi Agarwal
Calcutta High Court · (2020) 02 CAL CK 0015
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 21, 24, 151, Order 14 Rule 1, Order 14 Rule 2Guardians And Wards Act, 1890 — Section 9, 9(1), 25
High Courts10 Feb 2020Dismissed
Mousumi Das Vs Chandan Das
Calcutta High Court · (2020) 02 CAL CK 0014
Code Of Criminal Procedure, 1973 — Section 24General Clauses Act, 1897 — Section 27
High Courts10 Feb 2020Disposed Of
Kitply Industries Limited Vs S. Manikandan & Ors
Calcutta High Court · (2020) 02 CAL CK 0013
High Courts05 Feb 2020Disposed Of
Rasida Begam Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0034
High Courts05 Feb 2020Disposed Of
Md. Ishaque Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0033
High Courts05 Feb 2020Dismissed
Md. Shiaraf Ali Molla And Others Vs Principal Secretary To The Govt. Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0032
High Courts05 Feb 2020
Sangita Jana Das & Anr Vs Sukla Das
Calcutta High Court · (2020) 02 CAL CK 0031
High Courts05 Feb 2020Dismissed
Arindam Mondal Vs Sasanka Sekhar Jana & Ors
Calcutta High Court · (2020) 02 CAL CK 0030
Constitution Of India, 1950 — Article 227
High Courts05 Feb 2020
In Re Vs Siddhartha Sankar Roychowdhury @ Shirdhartha Sankar
Calcutta High Court · (2020) 02 CAL CK 0029
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27