High Courts18 Feb 2020
State Of West Bengal & Ors Vs Rani Kisku
Calcutta High Court · (2020) 02 CAL CK 0074
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 270 of 3,203
High Courts18 Feb 2020Dismissed
Chandan Maity Vs Ananta Kumar Das
Calcutta High Court · (2020) 02 CAL CK 0073
Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 5(5), 8, 9Limitation Act, 1963 — Section 17
High Courts18 Feb 2020Allowed/ Disposed Of
Shyamal Dutta Vs Sheli Dutta
Calcutta High Court · (2020) 02 CAL CK 0072
Protection Of Women From Domestic Violence Rules, 2006 — Rule 6Protection Of Women From Domestic Violence Act, 2005 — Section 3, 12, 22, 23, 23(2)Indian Penal Code, 1860 — Section 34, 182, 211, 406, 498A
High Courts17 Feb 2020
Aijul Gharami Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0071
High Courts17 Feb 2020
Kanknarrah Jute Pvt. Ltd. & Anr Vs Employees’ State Insurance Corporation Ltd. & Ors
Calcutta High Court · (2020) 02 CAL CK 0070
Employees State Insurance Act, 1948 — Section 14B, 45C, 45I, 85B, 93ASick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts17 Feb 2020Dismissed
Md. Motiar Rahaman Vs State Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0069
West Bengal Schools (Control Of Expenditure) Act, 2005 — Section 14, 14(3)
High Courts17 Feb 2020Disposed Of
Baby Ghosh & Anr Vs Siddhartha Ghosal & Ors
Calcutta High Court · (2020) 02 CAL CK 0068
Howrah Municipal Corporation Rules, 1991 — Rule 61
High Courts17 Feb 2020
Bhima Charan Das & Anr Vs Rampada Mondal & Ors
Calcutta High Court · (2020) 02 CAL CK 0067
Partition Act, 1893 — Section 4, 4(1)Code Of Civil Procedure, 1908 — Section 100(5)
High Courts17 Feb 2020Disposed Of
Ahim Mitter & Ors Vs Kamal Kumar Choudhary
Calcutta High Court · (2020) 02 CAL CK 0066
High Courts14 Feb 2020Disposed Of
Radha Madhab Mondal And Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0077
High Courts14 Feb 2020
Nihar Ranjan Mahapatra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0076
High Courts14 Feb 2020Disposed Of
Beauty Begum Vs State Bank Of India & Ors
Calcutta High Court · (2020) 02 CAL CK 0065
State Bank Of India Employees Pension Fund Rules, 1955 — Rule 23(5)Code Of Criminal Procedure, 1973 — Section 125
High Courts14 Feb 2020Disposed Of
Indranil Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0064
Payment Of Gratuity Act, 1972 — Section 4, 7, 7(2), 7(3), 7(3)(A), 7(3)(2), 7(3)(3)
High Courts14 Feb 2020Disposed Of
Amirul Islam Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0063
Recruitment And Leave Of Teachers In Primary Schools In West Bengal, 1991 — Rule 14(b)
High Courts14 Feb 2020Dismissed/ Disposed Of
Nure Shobha Begum And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0062
Constitution Of India, 1950 — Article 137, 226Limitation Act, 1963 — Section 2(g)
High Courts14 Feb 2020Dismissed
Asim Kumar Pal & Ors Vs Indian Institute Of Management, Calcutta & Ors
Calcutta High Court · (2020) 02 CAL CK 0061
Constitution Of India, 1950 — Article 226Bureau Of Indian Standards (Terms And Conditions Of Service Of Employees) Regulations, 1988 — Regulation 16
High Courts14 Feb 2020Dismissed
Nibaran Mudi And Anr Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0060
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
High Courts14 Feb 2020Allowed
Gurupada Das Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0059
Indian Penal Code, 1860 — Section 376, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 154, 157(1), 157(2), 211, 164, 313Evidence Act, 1872 — Section 6
High Courts14 Feb 2020Allowed
Barnali Mazumdar Vs Kalyan Mazumdar
Calcutta High Court · (2020) 02 CAL CK 0058
Code Of Civil Procedure, 1908 — Section 24
High Courts14 Feb 2020Disposed Of
Supradip Dey Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0057