High Courts22 Jan 2020Disposed Of
Anti Corruption Committee @ Bhrastachar Nirmulan Samiti And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0127
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 276 of 3,203
High Courts22 Jan 2020Dismissed
All India Customs And Central Excise Group ‘C’ Officers Association Sikkim & Andaman Nicobar Kolkata Zone And Other Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0126
Constitution Of India, 1950 — Article 12, 226
High Courts22 Jan 2020
Kakuli Mitra (Widow) & Ors Vs Prabir Kumar Nag & Anr
Calcutta High Court · (2020) 01 CAL CK 0125
Transfer of Property Act, 1882 — Section 108(m), 108(o), 108(p)West Bengal Premises Tenancy Act, 1997 — Section 13(1)ff, 13(6)Specific Relief Act, 1963 — Section 6
High Courts22 Jan 2020Dismissed
State Of West Bengal & Ors. Vs Sanmohan Chatterjee & Ors
Calcutta High Court · (2020) 01 CAL CK 0124
Limitation Act, 1963 — Section 5West Bengal Land (Requisition And Acquisition) Act, 1948 — Section 3(1)
High Courts22 Jan 2020Allowed
Rajkishore Shaw @ Nandu & Ors Vs State OF West Bengal
Calcutta High Court · (2020) 01 CAL CK 0123
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 200, 202, 437A
High Courts22 Jan 2020
Bijay Sankar Tiwari Vs Span Foundation Private Limited And Ors
Calcutta High Court · (2020) 01 CAL CK 0122
High Courts22 Jan 2020Disposed Of
Rajesh Kumar Agarwal & Anr Vs Sanjay Gupta
Calcutta High Court · (2020) 01 CAL CK 0121
Trade And Merchandise Marks Act, 1958 — Section 30(1)(b)
High Courts21 Jan 2020Allowed
Sushma Goyal Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0114
Indian Stamp Act, 1899 — Section 2(16A), 2 (16B), 47A, 47(1), 47(2)
High Courts21 Jan 2020
Swapan Kumar Das & Ors Vs Saraswati Nandi & Ors
Calcutta High Court · (2020) 01 CAL CK 0113
High Courts21 Jan 2020Disposed Of
In The Matter Of Vs Hatem Ali Mondal & Ors
Calcutta High Court · (2020) 01 CAL CK 0112
Indian Penal Code, 1860 — Section 34, 302
High Courts21 Jan 2020Dismissed
Chayan Chatterjee Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 01 CAL CK 0111
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 127, 482
High Courts21 Jan 2020Dismissed
Jagjit Singh Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0110
Indian Penal Code, 1860 — Section 120B, 370, 370A(2), 370(3), 506(2)Code Of Criminal Procedure, 1973 — Section 311, 313Evidence Act, 1872 — Section 138
High Courts21 Jan 2020Allowed
Pranati Das @ Puja Shil Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0109
Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3), 190(1)(a), 200, 202(1), 482Indian Penal Code, 1860 — Section 34, 120B, 313, 341, 376, 506
High Courts21 Jan 2020
Amber Properties Pvt. Ltd Vs Patwari Developers Pvt. Ltd
Calcutta High Court · (2020) 01 CAL CK 0108
Arbitration And Conciliation Act, 1996 — Section 9
High Courts20 Jan 2020Disposed Of
S. Murugesan Vs Lieutenant Governor And Others
Calcutta High Court · (2020) 01 CAL CK 0102
Andaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Regulation 146, 147, 202
High Courts20 Jan 2020Disposed Of
Manoj Kumar Chowdhury Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0101
Constitution Of India, 1950 — Article 15(3), 15(4), 16(4), 46, 39West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994 — Section 8A
High Courts17 Jan 2020Disposed Of
Prasanna Kumar Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0120
Limitation Act, 1963 — Section 5
High Courts17 Jan 2020Disposed Of
Murtaja Khan Vs Kolkata Port Trust & Ors
Calcutta High Court · (2020) 01 CAL CK 0119
Constitution Of India, 1950 — Article 12Calcutta Port Trust Employees’ Pension Regulations, 1988 — Regulation 37(5)
High Courts17 Jan 2020Dismissed
Dulal Chandra Ghosh @ Dulal Ghosh And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0118
Constitution Of India, 1950 — Article 12, 226Land Acquisition Act, 1894 — Section 16Specific Relief Act, 1963 — Section 6
High Courts17 Jan 2020Dismissed
Ganesh Das Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0116