High Courts10 Jan 2020
Bipul Kumar Biswas & Ors Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0301
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 278 of 3,203
High Courts10 Jan 2020Disposed Of
Kulangara Chacko Varghese Vs New India Assurance Company Ltd. & Anr
Calcutta High Court · (2020) 01 CAL CK 0300
Motor Vehicles Act, 1988 — Section 140, 166
High Courts10 Jan 2020Dismissed
Manasi Kundu(Karak) Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0299
High Courts10 Jan 2020Disposed Of
Aryadeep Real Estates Pvt. Ltd Vs Josnika Infra Private Limited & Ors
Calcutta High Court · (2020) 01 CAL CK 0298
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts10 Jan 2020
Gopal Chandra Sur & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0297
High Courts10 Jan 2020Disposed Of
Gopi Krishna Trivedi Since Deceased Represented By Hanuman Saran Trivedi Vs Sudama Prasad Ojha
Calcutta High Court · (2020) 01 CAL CK 0296
Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 9
High Courts10 Jan 2020Disposed Of
Pintu Mondal Vs Director Of School Education & Ors
Calcutta High Court · (2020) 01 CAL CK 0295
High Courts10 Jan 2020Disposed Of
Bharatiya Janata Party Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0294
High Courts10 Jan 2020Disposed Of
Bimal Kumar Das & Anr Vs Somnath Pal
Calcutta High Court · (2020) 01 CAL CK 0293
High Courts10 Jan 2020Disposed Of
Ranu Dey Vs State Of West Bengal And Another
Calcutta High Court · (2020) 01 CAL CK 0292
High Courts10 Jan 2020Disposed Of
Mala Majumder & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 01 CAL CK 0291
Indian Penal Code, 1860 — Section 34, 323, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3( i)(r), 3( i)(s)
High Courts10 Jan 2020Disposed Of
Mahasweta Ghosh And Another Vs Rabindra Nath Das And Others
Calcutta High Court · (2020) 01 CAL CK 0290
High Courts10 Jan 2020Dismissed
Ashoke Dutta Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 01 CAL CK 0289
High Courts10 Jan 2020Disposed Of
Tarcis Makhal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0288
High Courts10 Jan 2020Disposed Of
Saheb Murmu Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0287
High Courts10 Jan 2020Dismissed
Gaurav Sharma Vs Union Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0286
High Courts10 Jan 2020Disposed Of
Tararani Mahanta Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0285
High Courts10 Jan 2020
Md. Khalid & Anr Vs Chief Secretary, State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0284
High Courts10 Jan 2020Dismissed
Dukhiram Murmu & Ors Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0283
Indian Penal Code, 1860 — Section 143, 186Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Jan 2020Disposed Of
P.L.Balu Vs Lieutenant Governor And Others
Calcutta High Court · (2020) 01 CAL CK 0082
Andaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Regulation 146, 147, 202