High Courts09 Jan 2020Disposed Of
Pritilata Maiti Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0278
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 280 of 3,203
High Courts09 Jan 2020Disposed Of
Ramdas Ram Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0277
High Courts09 Jan 2020Disposed Of
M/S. R. Piyarelall Iron & Steel Pvt. Ltd. Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0276
Code Of Criminal Procedure, 1973 — Section 91Negotiable Instruments Act, 1881 — Section 143A
High Courts09 Jan 2020Disposed Of
Md. Ashadullah Shaikh Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0275
High Courts09 Jan 2020Disposed Of
Debabrata Datta Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0274
High Courts09 Jan 2020Dismissed
Jennifer Ghosh Ray Vs Jana Ghosh Ray & Ors
Calcutta High Court · (2020) 01 CAL CK 0273
High Courts09 Jan 2020Disposed Of
Rakhal Chandra Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0272
High Courts09 Jan 2020Disposed Of
Sk. Fazlul Haque Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0271
High Courts09 Jan 2020Allowed
Barnali Paul (Das) Vs Sourish Kumar Paul
Calcutta High Court · (2020) 01 CAL CK 0270
Code Of Civil Procedure, 1908 — Section 24Protection Of Women From Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Jan 2020Allowed
Priya Gupta (Saha) Vs Vinod Kumar Gupta
Calcutta High Court · (2020) 01 CAL CK 0269
Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 34, 323, 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts09 Jan 2020Allowed
Chhanda Ruidas Vs Ujjal Kumar Das
Calcutta High Court · (2020) 01 CAL CK 0268
Code Of Civil Procedure, 1908 — Section 24Protection Of Women From Domestic Violence Act, 2005 — Section 12Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts09 Jan 2020Allowed
Rupa Samanta (Das) Vs Sanjoy Das
Calcutta High Court · (2020) 01 CAL CK 0267
Code Of Civil Procedure, 1908 — Section 24
High Courts09 Jan 2020Dismissed
Banani Basu (Saha) Vs Sanjib Kumar Saha
Calcutta High Court · (2020) 01 CAL CK 0266
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts09 Jan 2020
Himangshu Sarkar & Ors Vs Sohan Prasad Choudhary & Ors
Calcutta High Court · (2020) 01 CAL CK 0265
High Courts09 Jan 2020
In The Matter Of Vs Dr. Anagh Banerjee
Calcutta High Court · (2020) 01 CAL CK 0264
Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 354, 376C(d), 417, 493, 506
High Courts09 Jan 2020Disposed Of
Gopal Chandra Chattopadhyay Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0263
High Courts09 Jan 2020Disposed Of
Sanjoy Datta Vs Jolly Datta
Calcutta High Court · (2020) 01 CAL CK 0262
Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Jan 2020Dismissed
Wasim Akram Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0261
Constitution Of India, 1950 — Article 12
High Courts09 Jan 2020
Piyush Goenka Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0260
Code Of Criminal Procedure, 1973 — Section 154(3)
High Courts09 Jan 2020Disposed Of
Mainuddin Mir And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0259