High Courts09 Jan 2020Disposed Of
Dewa Nand Mishra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0061
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 282 of 3,203
High Courts09 Jan 2020Disposed Of
Goutam Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0060
High Courts09 Jan 2020Disposed Of
Subrata Sharma Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0059
High Courts09 Jan 2020Disposed Of
Shankar Roy & Anr Vs Raiganj Municipality & Ors
Calcutta High Court · (2020) 01 CAL CK 0058
High Courts09 Jan 2020
Maddock Films Private Limited Vs Emami Limited And Others
Calcutta High Court · (2020) 01 CAL CK 0057
High Courts09 Jan 2020
Jahar Saha Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0056
Indian Penal Code, 1860 — Section 143, 186
High Courts09 Jan 2020
Aijul Gharami Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0055
Indian Penal Code, 1860 — Section 143, 186
High Courts09 Jan 2020Allowed/ Disposed Of
Bhanu Hazra Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0054
Indian Penal Code, 1860 — Section 34, 302
High Courts09 Jan 2020Allowed
Swapan Dutta Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0053
High Courts09 Jan 2020
Ramapada Gangopadhyay @ Ganguly & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0052
Constitution Of India, 1950 — Article 226, 226(1A)
High Courts09 Jan 2020Disposed Of
Dr. Dilip Choudhury Vs Pratishruti Projects Limited & Ors
Calcutta High Court · (2020) 01 CAL CK 0051
Code Of Civil Procedure, 1908 — Order 5 Rule 1, Order 5 Rule 1(1), Order 8 Rule 1Commercial Courts Act, 2015 — Section 2 (1)(c), 2 (1)(c)(xi), 4, 5, 7, 15, 15(1), 15(2), 15(3), 15(4), 15(5), 16
High Courts09 Jan 2020Disposed Of
Arunava Ghosh Vs Speaker, West Bengal Legislative Assembly And Others
Calcutta High Court · (2020) 01 CAL CK 0050
Constitution Of India, 1950 — Article 13, 13(2), 14, 19, 19(1)(a), 19(2), 20, 20(3), 21, 22, 85, 105, 122, 194, 194(3), 195, 208, 212Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 3Constitution (Forty-Fourth Amendment) Act, 1978 — Section 26
High Courts08 Jan 2020Dismissed
Union Of India And Others Vs M.P. Arun
Calcutta High Court · (2020) 01 CAL CK 0208
Constitution Of India, 1950 — Article 311(2)(b)
High Courts08 Jan 2020Disposed Of
M.Ganeshan Vs Lieutenant Governor And Others
Calcutta High Court · (2020) 01 CAL CK 0207
Andaman And Nicobar Islands Land. Revenue And Land Reforms Regulation, 1966 — Section 210(1)
High Courts08 Jan 2020Disposed Of
Daevi Prakash Sheth Vs State And Another
Calcutta High Court · (2020) 01 CAL CK 0206
Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Dismissed
Vaishanavi Ispat Limited Vs Senior Joint Commissioner, Sales Tax, Chowringhee Circle & Ors
Calcutta High Court · (2020) 01 CAL CK 0205
Constitution Of India, 1950 — Article 14, 19, 21, 39A, 265, 226, 300Ali>West Bengal Value Added Tax Act, 2003 — Section 84, 84(1)Central Sales Tax Act, 1956 — Section 9(2)Value Added Tax Act, 2005 — Section 43
High Courts08 Jan 2020Disposed Of
Umesh Chandra Mondal Vs West Bengal State Electricity Distribution Company Limited And Others
Calcutta High Court · (2020) 01 CAL CK 0204
Electricity Act, 2003 — Section 126, 12
High Courts08 Jan 2020Disposed Of
Ajanta Dutta Vs Sumit Dutta Rep. Of Gayatri Dutta Since Deceased & Ors
Calcutta High Court · (2020) 01 CAL CK 0203
Partition Act, 1893 — Section 4
High Courts08 Jan 2020Dismissed
Subrata Roy Vs Sushrita Roy
Calcutta High Court · (2020) 01 CAL CK 0202
Indian Divorce Act, 1869 — Section 36Special Marriage Act, 1954 — Section 36, 37
High Courts08 Jan 2020Dismissed
Md. Tamijuddin Mia Vs Chief Executive Officer, Board Of Wakfs & Ors
Calcutta High Court · (2020) 01 CAL CK 0201
Wakf Act, 1995 — Section 54, 54(3), 63