High Courts08 Jan 2020
Canara Bank Vs MPMC PVT. LTD
Calcutta High Court · (2020) 01 CAL CK 0200
Kolkata Municipal Corporation Act, 1980 — Section 178, 178(6)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 283 of 3,203
High Courts08 Jan 2020Dismissed
Commissioner Of Income Tax, Kolkata - I (TDS) Vs Media World Wide Pvt. Ltd
Calcutta High Court · (2020) 01 CAL CK 0025
Income Tax Act, 1961 — Section 9, 9(1)(vii), 28, 192, 194C, 194(c)(7), 194C(iv)(b), 194J, 201(1), 201(1A), 221(1), 260A, 271C
High Courts07 Jan 2020Disposed Of
Reba Dutt Vs Indira Ray & Ors
Calcutta High Court · (2020) 01 CAL CK 0234
High Courts07 Jan 2020Allowed
Sipra Deb Majumdar & Ors. Vs Medeor Pharma PVT. LTD.
Calcutta High Court · (2020) 01 CAL CK 0233
Contract Act, 1872 — Section 25Companies Act, 1956 — Section 434
High Courts07 Jan 2020Disposed Of
Rina Habiba Vs Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0232
High Courts07 Jan 2020Dismissed
Asit Chakraborty Vs Kolkata Metropolitan Development Authority & Ors
Calcutta High Court · (2020) 01 CAL CK 0231
High Courts07 Jan 2020Dismissed
Ali Mahammad Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0230
High Courts07 Jan 2020Disposed Of
Debika Maitra Vs New India Assurance Company Ltd. & Anr
Calcutta High Court · (2020) 01 CAL CK 0229
High Courts07 Jan 2020Disposed Of
Utpal Kumar Samanta Vs Tulika Samanta
Calcutta High Court · (2020) 01 CAL CK 0228
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 165
High Courts07 Jan 2020Disposed Of
Niru Suri Vs Jagadish Caterar Private Limited
Calcutta High Court · (2020) 01 CAL CK 0199
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 7Transfer Of Property Act, 1882 — Section 108(m), 108(o), 108(p)
High Courts07 Jan 2020Disposed Of/ Allowed
Kaushik Bhattacharya & Anr Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0198
Food Safety And Standards Act, 2006 — Section 11, 35
High Courts07 Jan 2020Dismissed
Mainuddin Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0197
High Courts07 Jan 2020Disposed Of
Solanki Kundu Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0196
Indian Penal Code, 1860 — Section 498APassports Act, 1967 — Section 10(3)(h)
High Courts07 Jan 2020Dismissed
Pranati Ghosh & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0195
High Courts07 Jan 2020
Uttam Kumar Naskar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0194
High Courts07 Jan 2020
Prajjal Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0193
High Courts07 Jan 2020Dismissed
Suniti Hait Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0192
High Courts07 Jan 2020
Paribesh Academy For Environment Awakening Vs Kolkata Metro Railway Corporation Limited & Ors
Calcutta High Court · (2020) 01 CAL CK 0191
High Courts07 Jan 2020Disposed Of
Tirupati Assets Private Limited Vs G. Rogers & Co. And Anr
Calcutta High Court · (2020) 01 CAL CK 0190
Constitution Of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 108(m), 108(o), 108(p)
High Courts07 Jan 2020Disposed Of
Sk. Bagbul Haque Vs Sk. Md. Quasin & Ors
Calcutta High Court · (2020) 01 CAL CK 0189
West Bengal Premises Tenancy Act, 1997 — Section 7(2)