High Courts09 Jan 2020Disposed Of
Md. Shafi Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0258
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 281 of 3,203
High Courts09 Jan 2020Dismissed
Sirajul Islam & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0257
Right To Information Act, 2005 — Section 6
High Courts09 Jan 2020Disposed Of
Md. Mojahid Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0256
High Courts09 Jan 2020Dismissed
Bengal Properties Private Limited & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0255
High Courts09 Jan 2020Disposed Of
Titas Enclave Private Limited & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0254
Kolkata Municipal Corporation Act, 1980 — Section 400, 400(1), 400(8)
High Courts09 Jan 2020Disposed Of
SSS Loha Marketing (P) Ltd Vs Perfect FMCG Pvt. Ltd
Calcutta High Court · (2020) 01 CAL CK 0253
High Courts09 Jan 2020Disposed Of/ Dismissed
Amit Ranjan Mukherjee Vs State Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0252
Insolvency And Bankruptcy Code, 2016 — Section 7, 63, 63II, 231, 231V
High Courts09 Jan 2020Dismissed
Kajol Das Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0217
Code Of Criminal Procedure, 1973 — Section 161, 164, 401, 482Indian Penal Code, 1860 — Section 34, 323, 376, 417, 506
High Courts09 Jan 2020Allowed
State Of West Bengal & Ors Vs M/s. Basudev Ghosh & Co
Calcutta High Court · (2020) 01 CAL CK 0216
Arbitration And Conciliation Act, 1996 — Section 34
High Courts09 Jan 2020Disposed Of
Ashok Kumar Shaw & Ors Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0215
High Courts09 Jan 2020Disposed Of
Jiban Krishna Banik Vs Puspa Rani Das
Calcutta High Court · (2020) 01 CAL CK 0214
Code Of Civil Procedure, 1908 — Order 39, Rule 1, Order 39, Rule 2
High Courts09 Jan 2020Disposed Of
Dipali Manna Vs Calcutta Electric Supply Corporation Ltd. & Ors
Calcutta High Court · (2020) 01 CAL CK 0213
Works Of Licensees Rules, 2006 — Rule 3Electricity Act, 2003 — Section 67, 67(1)(2), 203
High Courts09 Jan 2020Dismissed
Phani Bhusan Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0212
Constitution Of India, 1950 — Article 226, 309
High Courts09 Jan 2020Allowed
Madhu Singh Vs Jay Shankar Singh
Calcutta High Court · (2020) 01 CAL CK 0211
Hindu Marriage Act, 1955 — Section 24
High Courts09 Jan 2020
Cholamandalam Investment And Finance Company Limited Vs Ganesh Laga & Anr
Calcutta High Court · (2020) 01 CAL CK 0210
Arbitration And Conciliation Act, 1996 — Section — Section 9
High Courts09 Jan 2020Dismissed
Chairman-Cum-Managing Director, ECL Vs Baleswar Yadav & Ors
Calcutta High Court · (2020) 01 CAL CK 0209
Code Of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 27
High Courts09 Jan 2020
Debesh Saha Vs Union Of India & Others
Calcutta High Court · (2020) 01 CAL CK 0065
National Highway Authority Act, 1956 — Section 5
High Courts09 Jan 2020
Tagore Mission International Education Trust Vs Union Of India & Others
Calcutta High Court · (2020) 01 CAL CK 0064
High Courts09 Jan 2020Disposed Of
Sidhesh Mishra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0063
High Courts09 Jan 2020Disposed Of
Arati Shaw Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0062