High Courts06 Jan 2020Disposed Of
Puspen Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0175
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 285 of 3,203
High Courts06 Jan 2020Dismissed
N. S. Engineering Projects PVT. LTD Vs State Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0174
Code Of Civil Procedure, 1908 — Order 8 Rule 1Commercial Courts Act, 2015 — Section 15, 15(4)
High Courts06 Jan 2020Disposed Of
Kolkata Municipal Corporation & Ors Vs Board Of Trustees For The Port Of Calcutta
Calcutta High Court · (2020) 01 CAL CK 0173
Constitution Of India, 1950 — Article 226Major Port Trusts Act, 1963 — Section 49
High Courts06 Jan 2020Disposed Of
Additional Registrar Of Assurance II, Kolkata Vs Rajesh Nathany & Ors
Calcutta High Court · (2020) 01 CAL CK 0172
Constitution Of India, 1950 — Article 226Indian Stamp Act, 1899 — Article 23, 62(e)Code Of Civil Procedure, 1908 — Section 21
High Courts06 Jan 2020Allowed
State Of West Bengal & Ors Vs Abida Khatun Sk. & Ors
Calcutta High Court · (2020) 01 CAL CK 0169
High Courts06 Jan 2020
Salil Chatterjee & Anr Vs Jogendra Kumar Saha & Ors.
Calcutta High Court · (2020) 01 CAL CK 0168
High Courts06 Jan 2020Disposed Of
Bharti Axa General Insurance Co. Ltd Vs Jyotsna Lala & Ors.
Calcutta High Court · (2020) 01 CAL CK 0167
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2020Dismissed
Rabindranath Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0166
High Courts06 Jan 2020Disposed Of
M/S. Tarama Saw Mill And Another Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0165
High Courts06 Jan 2020Disposed Of
Manna Roy & Ors Vs Arati Das & Ors
Calcutta High Court · (2020) 01 CAL CK 0164
High Courts06 Jan 2020Disposed Of
In The Matter Of Vs Md. Nur Ali & Anr
Calcutta High Court · (2020) 01 CAL CK 0163
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 35, 50
High Courts06 Jan 2020Disposed Of
Sukumar Mondal And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0162
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts06 Jan 2020Disposed Of
Dipak Biswas Vs Bidhannagar Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0161
High Courts06 Jan 2020
Golak Sarkar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0160
High Courts06 Jan 2020Disposed Of
Pratima Acharjee Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0159
High Courts06 Jan 2020
Felu Rani Karmakar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0158
High Courts06 Jan 2020Disposed Of
Hamidul Laskar And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0157
Code Of Civil Procedure, 1908 — Section 107, 116
High Courts06 Jan 2020
Tithi Polley Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0156
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 107
High Courts06 Jan 2020Dismissed
Papiya Sengupta & Ors Vs Suvasis Ghosh
Calcutta High Court · (2020) 01 CAL CK 0155
Constitution Of India, 1950 — Article 227
High Courts06 Jan 2020Disposed Of
Somnath Bhowmik Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0154
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 23(1), 25(2)