High Courts03 Jan 2020Disposed Of
Sagnik Dey Vs State
Calcutta High Court · (2020) 01 CAL CK 0013
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376(i)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 287 of 3,203
High Courts03 Jan 2020Dismissed
Ratna Chowdhury Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0012
High Courts03 Jan 2020Dismissed
Sarwari Begum Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0011
High Courts03 Jan 2020Disposed Of
Md. Ghulam Rabbani Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0010
High Courts03 Jan 2020Disposed Of
Kkalpana Industries (India) Ltd. & Anr Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0009
High Courts03 Jan 2020Disposed Of
State Of West Bengal & Ors Vs Ramkrishna Sahoo & Ors
Calcutta High Court · (2020) 01 CAL CK 0008
Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26, 30, 64, 80
High Courts03 Jan 2020Allowed
Susmita Mukherjee Vs Dipali Mukherjee & Anr
Calcutta High Court · (2020) 01 CAL CK 0007
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Jan 2020Dismissed/Allowed
Dipak Karmakar Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0006
Constitution Of India, 1950 — Article 14, 15, 16, 17, 18, 38, 39, 39A, 43, 46, 142
High Courts02 Jan 2020
Susanta @ Sushanta Das & Anr Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0049
Negotiable Instruments Act, 1881 — Section 142(b)
High Courts02 Jan 2020Disposed Of
Radhika Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0048
High Courts02 Jan 2020Dismissed
Ganesh Sardar & Ors Vs Prafulla Sardar & Anr
Calcutta High Court · (2020) 01 CAL CK 0047
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts02 Jan 2020Disposed Of
Daibaki Mal Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0046
High Courts02 Jan 2020Disposed Of
Pijush Kanti Sarkar Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0045
High Courts02 Jan 2020Disposed Of
James Protyush Mullick @ Sebastian Mullick Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0044
Indian Penal Code, 1860 — Section 143, 420, 447, 467, 468, 471
High Courts02 Jan 2020Disposed Of
Asif Sultan Vs State of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0043
High Courts02 Jan 2020Disposed Of
Birendra Kumar Roy Vs Outram Club & Ors.
Calcutta High Court · (2020) 01 CAL CK 0042
Code Of Civil Procedure, 1908 — Section 10
High Courts02 Jan 2020Disposed Of
Ashok Das Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0041
Kolkata Municipal Corporation Act, 1980 — Section 2(5), 400, 450CWest Bengal Thika Tenancy (Acquisition and Requisition) Act, 2001 — Section 5(5)
High Courts02 Jan 2020Disposed Of
Smarajit Mitra, Vs Sukanta Kumar Saha
Calcutta High Court · (2020) 01 CAL CK 0040
Limitation Act, 1963 — Article 97, 137Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 5(5), 8, 9
High Courts02 Jan 2020Disposed Of
Tridibesh Das Vs Tinku Das
Calcutta High Court · (2020) 01 CAL CK 0039
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
High Courts02 Jan 2020Disposed Of
Lakshmi Narayan Chatterjee Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0038