High Courts02 Jan 2020Disposed Of
Uday Prasad Singha Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 288 of 3,203
High Courts02 Jan 2020Allowed
Munni Devi Kanwar & Ors Vs Digamber Jain Bhawan & Ors.
Calcutta High Court · (2020) 01 CAL CK 0036
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10
High Courts02 Jan 2020Disposed Of
Trimula Sponge Iron (P) Ltd. Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0035
Railways Act, 1989 — Section 37
High Courts02 Jan 2020Disposed Of
Ratna Mitra Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 01 CAL CK 0034
High Courts02 Jan 2020Dismissed
Anika Sen alias Sampa Rani Bhadra Vs Sudipta Sen
Calcutta High Court · (2020) 01 CAL CK 0033
Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 406, 498A
High Courts02 Jan 2020Disposed Of
Sohan Prasad Choudhary Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0032
West Bengal Municipal Act, 1993 — Section 18, 41(2)West Bengal Municipalities (Procedure And Conduct Of Business) Rules, 1995 — Rule 8, 9, 9(3)(b)(i), 9(3)(b)(ii), 9(3)(iii)Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts02 Jan 2020Disposed Of
Ajmira Bibi & Ors Vs Manorama Naskar & Ors.
Calcutta High Court · (2020) 01 CAL CK 0031
Code Of Civil Procedure, 1908 — Order 7, Rule 11, Order 8 Rule 1, Order 39, Rules 1, Order 39, Rules 2
High Courts02 Jan 2020Allowed
Renil TP Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0030
High Courts02 Jan 2020Disposed Of
Harisadhan Biswas Vs Sk. Noor Ali & Ors
Calcutta High Court · (2020) 01 CAL CK 0029
Code Of Civil Procedure, 1908 — Order 39, Rules 1, Order 39, Rules 2Constitution Of India, 1950 — Article 227
High Courts02 Jan 2020Disposed Of
Nizam Mondal Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0028
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 307, 323, 324, 326, 341, 506 Code Of Criminal Procedure, 1973 — Section 420
High Courts02 Jan 2020Disposed Of
Negus Mercantile Private Limited Vs Shakuntala Jain
Calcutta High Court · (2020) 01 CAL CK 0027
High Courts02 Jan 2020Dismissed
Maumita Bhattacharya Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0026
West Bengal Land Reforms Act, 1955 — Section 4C Code Of Criminal Procedure, 1973 — Section 340Indian Penal Code, 1860 — Section 199, 200
High Courts02 Jan 2020Dismissed
Future Retail Limited And Another Vs Life Insurance Corporation Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0005
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 22 Rule 10Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 2(g), 3, 4, 4(2)(ii), 4(2)(b), 5, 5(1), 7(2), 9, 9(1)
High Courts02 Jan 2020Dismissed
Eden Realty Ventures Pvt. Ltd. Vs Life Insurance Corporation Of India
Calcutta High Court · (2020) 01 CAL CK 0004
Constitution Of India, 1950 — Article 227Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 2(g), 3, 4, 5, 9General Clauses Act, 1897 — Section 15
High Courts02 Jan 2020Disposed Of
Manoj Agarwala Vs Securities And Exchange Board Of India, Eastern Regional Office
Calcutta High Court · (2020) 01 CAL CK 0002
Securities And Exchange Board Of India Act, 1992 — Section 15T, 15JB, 15JB(4)
High Courts02 Jan 2020Dismissed
Subhasish Roychowdhury Vs State Of W.B. & Ors.
Calcutta High Court · (2020) 01 CAL CK 0001
High Courts24 Dec 2019Allowed
Union Of India & Ors Vs G. Tulsi Das
Calcutta High Court · (2019) 12 CAL CK 0152
Constitution Of India, 1950 — Article 14Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Administrative Tribunals Act, 1985 — Section 3(q), 14, 19, 28
High Courts24 Dec 2019Disposed Of
Y. Tulasiamma Vs M. Andiyappan & Anr
Calcutta High Court · (2019) 12 CAL CK 0151
Motor Vehicles Act, 1988 — Section 163A, 166, 168, 173
High Courts24 Dec 2019Disposed Of
Suman Dey Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0150
West Bengal Motor Vehicle Rules, 1989 — Rule 103Motor Vehicle Act, 1988 — Section 88
High Courts24 Dec 2019Disposed Of
Joydeb Goldar Vs State Of West Bengal And Others
Calcutta High Court · (2019) 12 CAL CK 0149