High Courts06 Jan 2020Disposed Of
Manindra Nath Singha & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0153
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 286 of 3,203
High Courts06 Jan 2020Disposed Of
Brintam Das Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0151
High Courts06 Jan 2020Disposed Of
Nemai Chandra Sadhukhan Vs Badal Das & Ors
Calcutta High Court · (2020) 01 CAL CK 0150
Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts06 Jan 2020Dismissed
Md. Washim Akram Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0149
High Courts06 Jan 2020Dismissed
Amir Aziz Vs Henna Tarannum
Calcutta High Court · (2020) 01 CAL CK 0148
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 12(5), 23
High Courts06 Jan 2020
Pijush Bandopadhyay Vs Chaitali Karmakar
Calcutta High Court · (2020) 01 CAL CK 0147
High Courts06 Jan 2020Partly Allowed/ Disposed Of
Ashoke Kumar Dey Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0146
Indian Penal Code, 1860 — Section 307, 326Code Of Criminal Procedure, 1973 — Section 125, 428
High Courts06 Jan 2020Disposed Of
Radhagobinda Das And Others Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0017
West Bengal Highway Act, 1964 — Section 10(3)Constitution Of India, 1950 — Article 226
High Courts06 Jan 2020
Himangshu Sarkar & Ors Vs Sohan Prasad Choudhary & Ors
Calcutta High Court · (2020) 01 CAL CK 0016
West Bengal Municipalities (Procedure And Conduct Of Business) Rules, 1995 — Rule 9(3)(b)(i), 13(2), 13(3)
High Courts06 Jan 2020Dismissed
Makhan Mondal Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0015
Indian Penal Code, 1860 — Section 376, 448, 511
High Courts03 Jan 2020
Dilip Kumar Chatterjee Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0136
High Courts03 Jan 2020Allowed
Pramod Kumar Jaiswal Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0135
High Courts03 Jan 2020Allowed
Shashank Jaiswal Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0134
Companies (Appointment And Qualification Of Directors) Rules, 2014 — Rule 14
High Courts03 Jan 2020Allowed
Moti Lal Mohata Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0133
Companies (Appointment And Qualification Of Directors) Rules, 2014 — Rule 14
High Courts03 Jan 2020Dismissed
Shrimati Padma Biswas & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0107
Constitution Of India, 1950 — Article 226
High Courts03 Jan 2020
Allahabad Bank Vs Gopal Mitra & Anr
Calcutta High Court · (2020) 01 CAL CK 0106
High Courts03 Jan 2020Disposed Of
Balaram Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0105
High Courts03 Jan 2020Disposed Of
Calcutta Tramways Employees'cooperative Credit Society Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0104
West Bengal Co-Operative Societies Act, 2006 — Section 59
High Courts03 Jan 2020Disposed Of
Harji Engineering Works Pvt. Ltd Vs Hindustan Steelworks Construction Ltd
Calcutta High Court · (2020) 01 CAL CK 0088
Code Of Civil Procedure, 1908 — Order 7 Rule 11Commercial Courts Act, 2015 — Section 15(4)
High Courts03 Jan 2020Disposed Of
Usha Mondal & Ors Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0014