High Courts07 Jan 2020Dismissed
Enga Srinu Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0188
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 284 of 3,203
High Courts07 Jan 2020
Piya Sen & Ors Vs Saranjit Singh
Calcutta High Court · (2020) 01 CAL CK 0187
Code Of Civil Procedure, 1908 — Order 1 Rule 8, Order 39 Rule 1, Order XXXIX Rule 2
High Courts07 Jan 2020Dismissed
Potu Anketesu Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0186
High Courts07 Jan 2020Dismissed
Prabir Kumar Sarkhel Vs State Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0185
High Courts07 Jan 2020Dismissed
Naba Kumar Biswas Vs Bangiya Gramin Vikash Bank & Ors
Calcutta High Court · (2020) 01 CAL CK 0184
High Courts07 Jan 2020Allowed
Rakeh Kumar Das Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0183
Constitution Of India, 1950 — Article 14West Bengal Municipal Building Rules, 2007 — Rule 4, 9
High Courts07 Jan 2020Dismissed
Gajen Singh Alias Gajendra Nath Roy & Ors Vs Santosh Singh & Ors
Calcutta High Court · (2020) 01 CAL CK 0182
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 34
High Courts07 Jan 2020Dismissed
Suhan Basu Vs Indrita Basu
Calcutta High Court · (2020) 01 CAL CK 0181
Constitution Of India, 1950 — Article 227Special Marriage Act, 1954 — Section 36Income Tax Act, 1961 — Section 143
High Courts07 Jan 2020Disposed Of
Welcome Retail Private Limited Vs Airports Authority Of India
Calcutta High Court · (2020) 01 CAL CK 0180
Arbitration And Conciliation Act, 1996 — Section 11(6), 21
High Courts07 Jan 2020Disposed Of
Sony Kabushiki Kaisha Vs Sony Trade Links (India) P. Ltd. & Anr
Calcutta High Court · (2020) 01 CAL CK 0179
High Courts07 Jan 2020Allowed
SIPRA Deb Majumdar & Ors Vs Medeor Pharma PVT. LTD.
Calcutta High Court · (2020) 01 CAL CK 0178
Indian Contract Act, 1872 — Section 25Companies Act, 1956 — Section 434
High Courts07 Jan 2020Disposed Of
Mukesh Halder Vs State
Calcutta High Court · (2020) 01 CAL CK 0177
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 33, 33(5)Indian Penal Code, 1860 — Section 363, 376, 341, 504
High Courts07 Jan 2020Disposed Of
Bharat Petroleum Corporation Ltd Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0024
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 22(1)(b), 22(1)(d), 24
High Courts07 Jan 2020Disposed Of
Soumyadeep Majumder Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0023
Kolkata Municipal Act, 1980 — Section 400
High Courts07 Jan 2020Disposed Of
Niru Suri Vs M/s. Jagadish Caterar Private Limited
Calcutta High Court · (2020) 01 CAL CK 0022
Transfer Of Property Act, 1882 — Section 108
High Courts07 Jan 2020Disposed Of
Snehalata Khag Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0021
Kolkata Municipal Corporation Act, 1980 — Section 195, 225
High Courts07 Jan 2020Allowed
Biswanath Pal Vs Sankar Nath Pal & Ors
Calcutta High Court · (2020) 01 CAL CK 0020
Code Of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts07 Jan 2020Disposed Of
Batliboi Limited Vs Union Of India
Calcutta High Court · (2020) 01 CAL CK 0019
Arbitration And Conciliation Act, 1996 — Section 31(7)(a)Code Of Civil Procedure, 1908 — Section 34Arbitration Act, 1940 — Section 29
High Courts07 Jan 2020Disposed Of
Union Of India & Anr Vs Tapan Kumar Roy
Calcutta High Court · (2020) 01 CAL CK 0018
Arbitration And Conciliation Act, 1996 — Section 31(7), 31(7)(a), 34, 34(2A)
High Courts06 Jan 2020Disposed Of/ Dismissed
Sumitra Basu & Anr Vs Snehasis Basu & Ors
Calcutta High Court · (2020) 01 CAL CK 0176