High Courts24 Dec 2019Disposed Of
Kuntala Chel Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0128
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 290 of 3,203
High Courts24 Dec 2019Disposed Of
Ashoke Kumar Chatterjee Vs M/s. Eastern Coalfields Ltd. & Ors
Calcutta High Court · (2019) 12 CAL CK 0127
High Courts24 Dec 2019Dismissed
Kiran Bala Sahu (Deceased) And Others Vs Suprama Maiti & Anr
Calcutta High Court · (2019) 12 CAL CK 0126
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts24 Dec 2019
International Commerce Limited Vs Coal India Ltd. & Another
Calcutta High Court · (2019) 12 CAL CK 0125
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)
High Courts24 Dec 2019Allowed
Principal Secretary, Department Of Labour And Others Vs Om Dayal Educational & Research Society & Ors
Calcutta High Court · (2019) 12 CAL CK 0124
Constitution Of India, 1950 — Article 19(6), 26(a), 41, 43, 47Code Of Civil Procedure, 1908 — Order 29 Rule 2, Order 30 Rule 3Employees’ State Insurance Act, 1948 — Section 1(4), 1(5), 2(24)
High Courts24 Dec 2019
Shyam Steel Industries Limited Vs Shyam Sel And Power Limited & Anr
Calcutta High Court · (2019) 12 CAL CK 0123
Trade Marks Act, 1999 — Section 9(1)(a), 9(1)(b), 12, 17, 21(1), 21(2), 28, 29, 30(2), 31, 33, 34, 47, 57, 124, 125
High Courts23 Dec 2019Dismissed
Afsana Bibi And Another Vs P.K.Hassan Ali
Calcutta High Court · (2019) 12 CAL CK 0122
Specific Reliefs Act, 1963 — Section 6Andaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Section 204Code Of Civil Procedure, 1908 — Section 9
High Courts23 Dec 2019Dismissed
Kaushalya Devi Vs Kusum Rai & Others
Calcutta High Court · (2019) 12 CAL CK 0121
Registration Act, 1908 — Section 17, 17(1)(a)Limitation Act, 1963 — Article 54Constitution Of India, 1950 — Article 227
High Courts23 Dec 2019Disposed Of
Santanu Chatterjee Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 12 CAL CK 0120
Indian Penal Code, 1860 — Section 409, 419, 420, 467, 468, 471
High Courts23 Dec 2019Disposed Of
Jainal Abedin Vs State Of West Bengal
Calcutta High Court · (2019) 12 CAL CK 0119
Foreigners Act, 1946 — Section 14A(b), 14CCode Of Criminal Procedure, 1973 — Section 235(1)
High Courts20 Dec 2019Allowed
Quasim Ali Vs Sajal Baran Das & Anr
Calcutta High Court · (2019) 12 CAL CK 0118
Wildlife (Protection) Act, 1972 — Section 9, 15, 39, 40(2), 43, 49, 49B(1)(a),51A, 51(1A), 55Customs Act, 1962 — Section 104, 108, 108(4)Code Of Criminal Procedure, 1973 — Section 100, 165, 313
High Courts20 Dec 2019Dismissed
Sanjay Choraria Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 12 CAL CK 0117
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 120B, 405, 409, 420, 467, 468, 471
High Courts20 Dec 2019Disposed Of
Dr. Sutapa Sarangi Vs State Of West Bengal & Others
Calcutta High Court · (2019) 12 CAL CK 0116
Rights Of Persons With Disabilities Act, 2016 — Section 34(2)Persons With Disabilities Act,1995 — Section 33, 36
High Courts20 Dec 2019
Surajit Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0115
High Courts20 Dec 2019Dismissed
Md. Mahasin Ali Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0114
Code Of Criminal Procedure, 1973 — Section 144, 145West Bengal Land Reforms Act, 1955 — Section 8, 9
High Courts20 Dec 2019Dismissed
Bhupendra Pradhan & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0113
Code Of Criminal Procedure, 1973 — Section 406, 407, 408Indian Penal Code, 1860 — Section 34, 302, 307, 326, 364
High Courts20 Dec 2019Dismissed
Partha Roy Vs Tapas Kumar Dutta
Calcutta High Court · (2019) 12 CAL CK 0112
Code Of Criminal Procedure, 1973 — Section 313, 482Negotiable Instruments Act, 1881 — Section 118, 138
High Courts20 Dec 2019Dismissed
Sahid @ Sahil Ansary Vs
Calcutta High Court · (2019) 12 CAL CK 0111
Code Of Criminal Procedure, 1973 — Section 313, 401, 482Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts20 Dec 2019Dismissed
Debjit Hore Vs Arpita Hore
Calcutta High Court · (2019) 12 CAL CK 0110
Guardians And Wards Act, 1890 — Section 12, 25
High Courts20 Dec 2019Allowed
Sri Tapan Chandra Vs Union Of India & Ors
Calcutta High Court · (2019) 12 CAL CK 0109
Payment Of Gratuity Act, 1972 — Section 2(e), 4(6), 13, 14Oil And Natural Gas Commission Act, 1959 — Section 32, 32(1)Sail Conduct, Discipline And Appeal Rules, 1977 — Rule 3.1, 3.2.1(c), 3.2.1(d), 34.3