High Courts17 Dec 2019
SREI Infrastructure Finance Ltd Vs Essar Bulk Terminal Paradip Limited & Ors
Calcutta High Court · (2019) 12 CAL CK 0072
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 292 of 3,203
High Courts17 Dec 2019Disposed Of
Kolkata Municipal Corporation & Anr Vs Bimal Kumar Shah
Calcutta High Court · (2019) 12 CAL CK 0071
Kolkata Municipal Corporation Act, 1980 — Section 352, 352(a), 353, 535, 536, 537, 537(3), 360(2), 363, 363(3), 367Constitution Of India, 1950 — Article 14, 31(1), 31(2), 300A
High Courts13 Dec 2019Disposed Of
Laxmi Bai Vs State Bank Of India & Another
Calcutta High Court · (2019) 12 CAL CK 0061
Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Allowed
A. Subramaniam Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0060
Constitution Of India, 1950 — Article 14
High Courts13 Dec 2019Disposed Of
Andaman Sarvajanik Nirman Vibagh Mazdoor Sangh And Another Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0059
High Courts13 Dec 2019Allowed
Vinay Pal Singh And Others Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0058
Nicobar Islands Land Revenue And Land Reforms Regulations, 1966 — Regulation 146(ii), 147, 148
High Courts13 Dec 2019Dismissed
S. Pandi Kumaran Vs E. Pushpa And Another
Calcutta High Court · (2019) 12 CAL CK 0057
Negotiable Instruments Act, 1881 — Section 138
High Courts12 Dec 2019Disposed Of
Susheela Devi Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0068
Land Acquisition Act, 1894 — Section 48
High Courts12 Dec 2019Dismissed
Secretary, Malabar Coconut Farming Society Limited Vs P.Markar
Calcutta High Court · (2019) 12 CAL CK 0067
High Courts12 Dec 2019Disposed Of
Sunil Saha & Others Vs Lieutenant Governor & Others
Calcutta High Court · (2019) 12 CAL CK 0066
High Courts12 Dec 2019Dismissed
R.B.Kapoor Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0065
High Courts12 Dec 2019Dismissed
Atul Kumar Gupta Vs Dilip Kumar Khurana And Another
Calcutta High Court · (2019) 12 CAL CK 0064
Code Of Civil Procedure, 1908 — Section 151Andaman And Nicobar Islands Rent Control Regulation, 1964 — Section 28Andaman And Nicobar Islands Rent Control Regulation, 1964 — Regulation 26, 28, 28(3)
High Courts12 Dec 2019
Bala Chandran And Others Vs Andaman And Nicobar Administration And Others
Calcutta High Court · (2019) 12 CAL CK 0063
Constitution Of India, 1950 — Article 227
High Courts12 Dec 2019Dismissed
Atul Kumar Gupta Vs Saradar Harjit Singh And Another
Calcutta High Court · (2019) 12 CAL CK 0062
Code Of Civil Procedure, 1908 — Section 151Andaman And Nicobar Islands Rent Control Regulation, 1964 — Section 28Andaman And Nicobar Islands Rent Control Regulation, 1964 — Regulation 26, 28, 28(3)
High Courts12 Dec 2019
Mukul Roy Vs State Of West Bengal
Calcutta High Court · (2019) 12 CAL CK 0055
Code Of Criminal Procedure, 1973 — Section 53, 53A, 311AIdentification Of Prisoners Act, 1920 — Section 5
High Courts12 Dec 2019Dismissed
Mecon Limited Vs Buddha Prasad Pal & Ors
Calcutta High Court · (2019) 12 CAL CK 0054
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2019Dismissed
Samir Chatterjee Vs West Bengal Pollution Control Board & Ors
Calcutta High Court · (2019) 12 CAL CK 0046
High Courts12 Dec 2019Disposed Of
Avani Projects & Infrastructures Limited And Others Vs Ornate Tradcom Pvt. Ltd And Others
Calcutta High Court · (2019) 12 CAL CK 0045
Insolvency And Bankruptcy Code, 2016 — Section 7, 7(2), 7(4), 7(5), 7(6), 8, 9, 12, 14, 34, 238, 255Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20Companies Act, 1956 — Section 10E(1), 391, 424G, 433, 433(e), 434, 434(1), 434 (f), 443(1)(d), 446, 447, 450, 481, 485(1), 529, 529A
High Courts12 Dec 2019
M/s. Ganpati Dealcom Pvt. Ltd Vs Union Of India & Anr
Calcutta High Court · (2019) 12 CAL CK 0044
Benami Transactions (Prohibition) Act, 1988 — Section 1(2), 1(3), 2(8), 2(9)(A), 2(9)(D), 3, 3(1), 5, 6, 8, 24(1), 27, 28(2), 59General Clauses Act, 1897 — Section 6(c)Constitution Of India, 1950 — Article 20
High Courts11 Dec 2019Dismissed
Sumanta Pal Vs Jharna Mondal & Ors
Calcutta High Court · (2019) 12 CAL CK 0056
Code Of Civil Procedure, 1908 — Section 91(1)(b), Order 7, Rule 11, Order 7, Rule 11(d)