High Courts10 Dec 2019Dismissed

Monika Das & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 12 CAL CK 0035

Constitution Of India, 1950 — Article 142, 226West Bengal Primary School Teachers Recruitment Rules, 2016 — Rule 6, 8(5), 8(5)(b), 8(5)(b)(i), 8(5)(b)(iv), 12, 53Code Of Civil Procedure, 1908 — Order 1 Rule 8
High Courts09 Dec 2019Dismissed/Disposed Of

Bidhan Basak Vs Manas Guha & Ors

Calcutta High Court · (2019) 12 CAL CK 0038

Limitation Act, 1963 — Article 129, 136Code Of Civil Procedure, 1908 — Order 21 Rule 16, Order 21 Rule 35, Order 21 Rule 97