High Courts17 Jan 2020Disposed Of
Sarbani Bhattacharya & Anr Vs Official Liquidator
Calcutta High Court · (2020) 01 CAL CK 0103
Companies Act, 1956 — Section 535
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 277 of 3,203
High Courts17 Jan 2020Disposed Of
Md. Abdul Majed Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0087
High Courts17 Jan 2020
Calcutta Port Shramik Janata Panchayet Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0086
High Courts17 Jan 2020Disposed Of
Kazi Md Motiur Rahman Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0085
High Courts17 Jan 2020Disposed Of
Churamoni Gorai & Ors Vs Dhiren Gorai
Calcutta High Court · (2020) 01 CAL CK 0084
Code Of Civil Procedure, 1908 — Order 41 Rule 11, Order 21 Rule 101
High Courts17 Jan 2020Disposed Of
Soumen Ghosh & Anr Vs Kakali Ghosh
Calcutta High Court · (2020) 01 CAL CK 0083
Protection Of Women From Domestic Violence Act, 2005 — Section 18
High Courts16 Jan 2020
Pushpa Nelson Vs State
Calcutta High Court · (2020) 01 CAL CK 0100
Constitution Of India, 1950 — Article 142, 154(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(u), 18, 18ACode Of Criminal Procedure, 1973 — Section 41(1), 438
High Courts16 Jan 2020Disposed Of
Tithi Polley Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0099
Indian Penal Code, 1860 — Section 212, 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts16 Jan 2020Disposed Of
Yusuf Ali Saphui Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0098
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 144(2)
High Courts16 Jan 2020Disposed Of
Archana Swaika & Anr Vs Piyush Goenka
Calcutta High Court · (2020) 01 CAL CK 0097
High Courts16 Jan 2020
Rosedale Garden Apartment Owners Association Vs New Town, Kolkata Development Authority & Ors
Calcutta High Court · (2020) 01 CAL CK 0096
New Town Kolkata (Buildings) Rules, 2009 — Rule 9
High Courts16 Jan 2020Dismissed
M/S. Sanu Construction And Others Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0095
West Bengal Building (Regulation Of Promotion Of Construction And Transfer By Promoters) Act, 1993 — Section 12A
High Courts16 Jan 2020Dismissed
Bhim Sen Mondal Vs Competent Authority
Calcutta High Court · (2020) 01 CAL CK 0094
Land Acquisition Act, 1894 — Section 9(1), 16, 17, 17(1), 47
High Courts16 Jan 2020Disposed Of
Suprabhat Ghosh Vs Ashok Kumar Ghosh & Ors
Calcutta High Court · (2020) 01 CAL CK 0093
High Courts16 Jan 2020Allowed
Amirul Haque And Others Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0092
Indian Penal Code, 1860 — Section 34, 149, 302II, 304(II), 323Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2020Dismissed
Ram Dayal Rai Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0091
Constitution Of India, 1950 — Article 226, 227Central Industrial Security Force Rules, 2001 — Rule 36, 52
High Courts16 Jan 2020Dismissed
MD. Hossain Ali Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0090
High Courts16 Jan 2020Disposed Of
Ramesh Co. Vs Imperial Tubes Private Limited
Calcutta High Court · (2020) 01 CAL CK 0089
Insolvency And Bankruptcy Code, 2016 — Section 9
High Courts10 Jan 2020
Jagadamba Singh Vs Pawan Kumar Tiwari & Ors
Calcutta High Court · (2020) 01 CAL CK 0303
High Courts10 Jan 2020Disposed Of
Mangala Majumder Vs Amarnath Majumder & Anr
Calcutta High Court · (2020) 01 CAL CK 0302
Code Of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2