High Courts05 Mar 1920
Fanny Emmeline Peterson Vs Earnest Henry Shave and Another
Calcutta High Court · 56 Ind. Cas. 242
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,591 of 3,203
High Courts03 Mar 1920
Abdul Hakim Ear Mahomed Vs Ebrahim Solaiman Salehjee and Co.
Calcutta High Court · (1920) 03 CAL CK 0021
High Courts03 Mar 1920
Dhanpat Singh Kuthory and Others Vs Mohesh Nath Tewari
Calcutta High Court · 57 Ind. Cas. 805
Limitation Act, 1963 — Section 10
High Courts03 Mar 1920
India General Navigation and Railway Co. Ltd. Vs The Eastern Assam Company Ltd.
Calcutta High Court · AIR 1921 Cal 315 : 61 Ind. Cas. 14
High Courts01 Mar 1920
Ambica Charn Khaskel Vs Esmail and Others
Calcutta High Court · 56 Ind. Cas. 981
High Courts01 Mar 1920
Singrai Santhal Vs Puraigi Santhalni and Another
Calcutta High Court · 57 Ind. Cas. 43
High Courts01 Mar 1920
Satish Chandra Chaudhuri Vs Girish Chandra Chakravarty
Calcutta High Court · 60 Ind. Cas. 915
High Courts27 Feb 1920
Keramatulla Meah and Another Vs Keamatulla Meah, on his Death his heiress and Widow Substituted in his Place, Chetunnessa Bibi and Others
Calcutta High Court · 57 Ind. Cas. 710
High Courts27 Feb 1920
Matulal Dalmia Vs Ramkissendas Madan Gopal
Calcutta High Court · 69 Ind. Cas. 568
High Courts27 Feb 1920
Mantajali Vs Emperor
Calcutta High Court · 55 Ind. Cas. 477
Penal Code, 1860 (IPC) — Section 84
High Courts27 Feb 1920
Mukbusor Rahaman Chowdhury and Another Vs Raj Lakhi Debya and Another
Calcutta High Court · AIR 1921 Cal 789 : 81 Ind. Cas. 744
High Courts27 Feb 1920
Jagamohini Dasi Vs Shiba Gopal Banerjee
Calcutta High Court · 56 Ind. Cas. 610
High Courts27 Feb 1920
Chatturbhuj Chandunmull Vs Basdeodas Daga
Calcutta High Court · AIR 1921 Cal 767 : 60 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Feb 1920
Fazarbi Bibi Vs Moonsab Molla
Calcutta High Court · 57 Ind. Cas. 823
Criminal Procedure Code, 1898 (CrPC) — Section 203, 437
High Courts26 Feb 1920
Santona Roy Vs The Advocate General
Calcutta High Court · AIR 1921 Cal 389 : 62 Ind. Cas. 193
High Courts26 Feb 1920
Srimati Dassya and Another Vs Nibaran Chandra Ghosh
Calcutta High Court · 56 Ind. Cas. 240
High Courts25 Feb 1920
Hiralal Dutta and Others Vs Mohendra Nath Banerjee and Others
Calcutta High Court · 57 Ind. Cas. 706
High Courts25 Feb 1920
Manaranjan Sadhukhan Vs Birendranath Dutt and Others
Calcutta High Court · 57 Ind. Cas. 847
High Courts24 Feb 1920
Uzir Gazi and Another Vs Meher Naskar
Calcutta High Court · 57 Ind. Cas. 898
Civil Procedure Code, 1908 (CPC) — Section 47