COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,592 of 3,203
Hon''ble Sir Bejoy Chand Mahatap Bahadur Maharaj Adhiraj of Burdwan Vs Mritunjoy Ghose and Others
Calcutta High Court · 60 Ind. Cas. 182
Rajlakhi Debya Vs Sarola Sundari Debya Chowdhurani and Others
Calcutta High Court · 56 Ind. Cas. 803
Bejoy Krishna Mukherjee Vs Satish Chandra Mittra and Others
Calcutta High Court · 57 Ind. Cas. 922
E.S. Levy and Others Vs D.E. Ezra and Others
Calcutta High Court · AIR 1921 Cal 378 : 62 Ind. Cas. 199
Jasir Khan Vs Emperor on The Complaint of Hrishikesh Ghorni
Calcutta High Court · 56 Ind. Cas. 61
Abdul Gafur Alias Kala Meah Vs Emperor
Calcutta High Court · 57 Ind. Cas. 830
Edon Karikar and Another Vs Emperor
Calcutta High Court · 58 Ind. Cas. 829
Hathim Mondal Vs Emperor
Calcutta High Court · 56 Ind. Cas. 849
Mir Mouze Ali Vs Emperor
Calcutta High Court · 56 Ind. Cas. 858
Bisseswar Lal Kedia and Company Vs Basir Ali
Calcutta High Court · AIR 1921 Cal 362 : 64 Ind. Cas. 809
Ram Chandra Sagoremull Vs Amarchand Muralidhar
Calcutta High Court · 60 Ind. Cas. 917
Biswambar Halder Vs Giribala Dasi and Another
Calcutta High Court · AIR 1921 Cal 571 : 58 Ind. Cas. 877
Kamala Kanta Roy and Others Vs Monaraddi and Others
Calcutta High Court · 58 Ind. Cas. 203
Chandmull Goneshmull Vs Nippon Munkwa Kabushiki Kaisha
Calcutta High Court · AIR 1921 Cal 342 : 64 Ind. Cas. 798
Kedaranath Babulal Vs Sumpatram Doogur
Calcutta High Court · 60 Ind. Cas. 951
Ram Prosad Surajmull Vs Mohan Lal Lachminarain
Calcutta High Court · AIR 1921 Cal 770 : 60 Ind. Cas. 895
Udaichand Panna Lall Vs Debibux Jewanram
Calcutta High Court · 60 Ind. Cas. 987
Ramapt Chatterjee Vs Sachinandan Nandi
Calcutta High Court · 55 Ind. Cas. 650
Krishna Kishore De Vs Amarnath Kshettry and Another
Calcutta High Court · (1920) 02 CAL CK 0004