High Courts13 Feb 1920
Harendra Chandra Alias Rai Mohan Padder and Others Vs Iswar Chandra Saha and Another
Calcutta High Court · 57 Ind. Cas. 844
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,593 of 3,203
High Courts13 Feb 1920
Muralidhar Roy Chowdhury and Others Vs Katherine Stephen and Others
Calcutta High Court · 57 Ind. Cas. 507
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts13 Feb 1920
Manmatha Nath Chatterjee Vs Kshetra Nath Chatterjee
Calcutta High Court · 55 Ind. Cas. 642
High Courts13 Feb 1920
Sib Kumari Debi, Executrix to the Estate of Ram Gopal Chetlangia Vs The Secretary of State for India
Calcutta High Court · 55 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts13 Feb 1920
Prianath Naik Vs Promatha Nath Adhikari and Others
Calcutta High Court · 57 Ind. Cas. 895
High Courts13 Feb 1920
Emperor Vs Panchu Das and Another
Calcutta High Court · 58 Ind. Cas. 929
Evidence Act, 1872 — Section 11, 14, 15, 9Letters Patent Act, 1865 — Clause 25, Clause 26
High Courts13 Feb 1920
Gopi Nath Munshi Vs Chandra Nath Munshi and Others
Calcutta High Court · AIR 1921 Cal 814 : 57 Ind. Cas. 884
Limitation Act, 1908 — Article 61
High Courts13 Feb 1920
Apurba Krishna Sett Vs Rash Behari Dutt
Calcutta High Court · 60 Ind. Cas. 880
Limitation Act, 1908 — Article 183Transfer of Property Act, 1882 — Section 88
High Courts12 Feb 1920
The Hon''ble Sir Bejoy Chand Mahatab Bahadur, K.C.S.I., K.C.I.E., I.O.M. Maharajadhiraj Vs Tinkari Banerjee and Others
Calcutta High Court · 58 Ind. Cas. 741
Bengal Patni Taluks Regulation, 1819 — Section 14Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 Feb 1920
Makhan Lal Saha and Others Vs Sarojendra Nath Sah Choudhuri and Others
Calcutta High Court · 58 Ind. Cas. 831
High Courts12 Feb 1920
Nando Lal Guha Vs The Corporation of Calcutta
Calcutta High Court · 56 Ind. Cas. 862
High Courts12 Feb 1920
Murlidhar Roy Vs The Bengal Steamship Company Limited
Calcutta High Court · 59 Ind. Cas. 542
High Courts10 Feb 1920
Karamali Molla Vs Tamijuddin Molla and Others
Calcutta High Court · 58 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Feb 1920
Dabiruddin Joordar and Others Vs Midnapore Zemindary Company Limited
Calcutta High Court · 57 Ind. Cas. 850
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Feb 1920
Manulla Kolu and Others Vs Prasanna Kumar Sarkar and Others
Calcutta High Court · 56 Ind. Cas. 811
Bengal Tenancy Act, 1885 — Section 87Limitation Act, 1963 — Section 18
High Courts10 Feb 1920
In Re: Lalbihari Shah
Calcutta High Court · AIR 1921 Cal 776 : 60 Ind. Cas. 889
Presidency Towns Insolvency Act, 1909 — Section 101, 18
High Courts09 Feb 1920
Shaikh Amjad and Another Vs Shaikh Hasrat
Calcutta High Court · 55 Ind. Cas. 628
High Courts09 Feb 1920
Mrs. Winifred Mcquillan Vs Mrs. Winifred Chapman
Calcutta High Court · 57 Ind. Cas. 13
High Courts09 Feb 1920
Aziz Khan and Others Vs Srijukta Sarajubala Debi and Others
Calcutta High Court · 55 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 52
High Courts09 Feb 1920
Prasanna Kumar Shaha Vs Lal Mian
Calcutta High Court · 55 Ind. Cas. 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2