High Courts22 Jan 1920
T.R. Pratt Vs Emperor
Calcutta High Court · 57 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 94
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,595 of 3,203
High Courts22 Jan 1920
Srimati Pyari (Pyar in Vokalatnama) Deyee Debi and Others Vs Sheikh Sakir Mandal and Others
Calcutta High Court · 57 Ind. Cas. 716
High Courts22 Jan 1920
Monmohan Ghose Vs Narain Chandra Das and Others
Calcutta High Court · 55 Ind. Cas. 709
Bengal Tenancy Act, 1885 — Section 158
High Courts20 Jan 1920
Nabin Chandra Nath Vs Srimati Tirthabasi Bhowmik and Others
Calcutta High Court · 56 Ind. Cas. 180
High Courts20 Jan 1920
Grande Venkatta Vs Corporation of Calcutta
Calcutta High Court · AIR 1919 Cal 862 : 56 Ind. Cas. 586
Bengal Ghee Adulteration Act, 1917 — Section 2
High Courts15 Jan 1920
Sarbeswar Bez Madak and Another and Gagan Chandra Manna and Another Vs Surendrabala Dasi and Others
Calcutta High Court · 55 Ind. Cas. 631
Transfer of Property Act, 1882 — Section 111(g)
High Courts15 Jan 1920
Srimatya Swaraswati Dasi Vs Srimati Monmohini Dasi
Calcutta High Court · 57 Ind. Cas. 776
High Courts15 Jan 1920
Easin Vs Srimati Intijennessa Bibi and Others
Calcutta High Court · 58 Ind. Cas. 745
Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jan 1920
Mohamed Kalimuddin Vs A.B. Stewart and Others
Calcutta High Court · 56 Ind. Cas. 556
High Courts13 Jan 1920
Joy Lall and Co. Vs Gopiram Bhotica
Calcutta High Court · 58 Ind. Cas. 755
Arbitration Act, 1940 — Section 19
High Courts13 Jan 1920
Siv Narayan Mukherjee and Others Vs Satish Chandra Ghosal and Others
Calcutta High Court · 57 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Jan 1920
Bepin Behary Sen Vs The Trustees for the Improvement of Calcutta and Others
Calcutta High Court · 57 Ind. Cas. 37
Calcutta Improvement Act, 1911 — Section 39, 41, 78
High Courts12 Jan 1920
Haricharan Mandal Vs Bighore Gain and Others
Calcutta High Court · 56 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 49Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts09 Jan 1920
Alior Rahaman Pandit and Ayaraja Howladar Vs Abdul Sobhan Munshi and Others
Calcutta High Court · 55 Ind. Cas. 356
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Jan 1920
Kangal Chandra Pal and Another Vs Gopinath Pal and Others
Calcutta High Court · 68 Ind. Cas. 104
Contract Act, 1872 — Section 69, 70
High Courts08 Jan 1920
Srimati Rani Hemanta Kumari Devi and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · 57 Ind. Cas. 614
High Courts07 Jan 1920
Sreemutty Radhashyam Dasya and Another Vs Sreemutty Ranga Sundari Dasya
Calcutta High Court · 59 Ind. Cas. 664
Probate and Administration Act, 1881 — Section 50, 80
High Courts07 Jan 1920
T.R. Pratt Vs Emperor
Calcutta High Court · 55 Ind. Cas. 473
Criminal Procedure Code, 1898 (CrPC) — Section 98
High Courts06 Jan 1920
Madhabi Sundari Dasya and Others Vs Syama Charan Biswas and Others
Calcutta High Court · 56 Ind. Cas. 748