High Courts05 Jan 1920
Jugmohan Pradhani Vs Indra Chandra Choraria and Others
Calcutta High Court · 59 Ind. Cas. 95
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,596 of 3,203
High Courts05 Jan 1920
Girindra Chandra Sen Vs Mahesh Ram Deb and on his death his heirs and legal representatives Dasarath Chandra Deb (Dhar) and Others
Calcutta High Court · 56 Ind. Cas. 170
High Courts05 Jan 1920
Sadak Ali Vs Safar Ali Sufani
Calcutta High Court · 56 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29
High Courts02 Jan 1920
Fakhrunnessa Begam alias Badsha Begam Vs The District Judge of the 24-Pargunnas
Calcutta High Court · 56 Ind. Cas. 475
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)
High Courts22 Dec 1919
The Indian Iron and Steel Co. Ltd. and Others Vs Banso Gopal Tewari and Others Sasibhushan and Umesh Chandra Mondal and Others Vs Indian Iron and Steel Co. Ltd.
Calcutta High Court · 59 Ind. Cas. 403
High Courts22 Dec 1919
Nookoor Chandra Mullick Vs Rajani Kanta Ghose and Others
Calcutta High Court · 59 Ind. Cas. 51
High Courts22 Dec 1919
Rajendra Kishore Choudhury Vs Mothura Mohan Choudhury and Others
Calcutta High Court · 55 Ind. Cas. 228
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Dec 1919Dismissed
Rajendra Kishore Choudhury Vs Mathura Mohan Choudhury and Others
Calcutta High Court · (1919) 12 CAL CK 0029
High Courts22 Dec 1919
Nazir Ali Vs The Collector of Chittagong and Others
Calcutta High Court · 57 Ind. Cas. 681
Bengal Tenancy Act, 1885 — Section 49
High Courts22 Dec 1919
Chandra Kumar Dhar Vs Ramdin Dhar and Another
Calcutta High Court · 64 Ind. Cas. 727
High Courts19 Dec 1919
Kedar Nath Sanyal and Another Vs Mati Lal Das and Another
Calcutta High Court · 57 Ind. Cas. 382
High Courts19 Dec 1919
Surendra Nath Banerjee Vs The Secretary of State for India in Council
Calcutta High Court · 57 Ind. Cas. 643
High Courts18 Dec 1919
Norendra Bhusan Roy and on his Death his Heirs and Legal Representatives, Khogendra Bhusan Roy and Others Vs Jotindra Nath Roy and Others
Calcutta High Court · 55 Ind. Cas. 402
Bengal Tenancy Act, 1885 — Section 148A, 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts18 Dec 1919
Emperor Vs Akub Ali Mazumdar and Others
Calcutta High Court · 56 Ind. Cas. 851
Criminal Procedure Code, 1898 (CrPC) — Section 412Petroleum Act, 1899 — Section 15(a)
High Courts12 Dec 1919
Meherjan Bibi and Others Vs Syed Kamruddin Hafiz and Others
Calcutta High Court · 57 Ind. Cas. 149
Oaths Act, 1873 — Section 8, 9
High Courts12 Dec 1919
Sreemanto Bharasa and Others Vs The Port Canning and Land Improvement Company Limited and Another
Calcutta High Court · 55 Ind. Cas. 330
Bengal Tenancy Act, 1885 — Section 20, 3(10)
High Courts12 Dec 1919
Bhupati Charan Nandi Vs Golam Ehihar Choudhury of Salka
Calcutta High Court · 56 Ind. Cas. 539
High Courts12 Dec 1919
Moni Mohan Banerjee and Another Vs Anoraddi Chowkidar and Others
Calcutta High Court · 55 Ind. Cas. 212
High Courts12 Dec 1919
Nanda Lal Bose Vs Ashutosh Ghose
Calcutta High Court · 55 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Section 2(17), 80Limitation Act, 1963 — Article 145, 10
High Courts11 Dec 1919
Mohan Lal Shah and Another Vs Jahury Lal Shah
Calcutta High Court · 55 Ind. Cas. 767