High Courts28 Nov 1919
Harendra Lal Sanyal Vs Pabna Model Company, Limited and Others Umendra Nath Sanyal Vs Pabna Model Company, Limited and Harendra Nath Sanyal and Others
Calcutta High Court · 55 Ind. Cas. 256
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,598 of 3,203
High Courts27 Nov 1919
Amir Mia Vs Sarafdi Hazi
Calcutta High Court · 55 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 224, 244, 247
High Courts26 Nov 1919
Jharu Khan and Others Vs Sarada Charan Sikdar and Others
Calcutta High Court · 54 Ind. Cas. 614
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts25 Nov 1919
Mulchand Chandolia Vs Kundanmull and Others
Calcutta High Court · 57 Ind. Cas. 140
Contract Act, 1872 — Section 83, 84, 88
High Courts13 Nov 1919
Ramali Mohon Roy Vs Abdul Nassya and Others
Calcutta High Court · 57 Ind. Cas. 115
Bengal Tenancy Act, 1885 — Section 32(b)
High Courts13 Nov 1919
Peary Lal Mullick Vs Surendra Kishore Mitter and Others
Calcutta High Court · 54 Ind. Cas. 487
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts11 Nov 1919
Sheikh Jogai Didhur Fakir Vs Barada Kanta Bose
Calcutta High Court · 55 Ind. Cas. 653
Bengal Tenancy Act, 1885 — Section 153(1)(b)
High Courts11 Nov 1919
In Re: Sourabmoni Dassi and Benode Behary Audhikary
Calcutta High Court · 59 Ind. Cas. 882
High Courts08 Nov 1919
Hasan Ali Bepari and Others Vs The King-Emperor
Calcutta High Court · (1919) 11 CAL CK 0010
High Courts08 Nov 1919
Karim Bux, Fakir Mahamud and Hosan Ali Bepari and Others Vs Emperor
Calcutta High Court · 57 Ind. Cas. 101
Criminal Procedure Code, 1898 (CrPC) — Section 5
High Courts13 Sept 1919
Emperor Vs Pramatha Nath Bagchi and Another
Calcutta High Court · 55 Ind. Cas. 282
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 24
High Courts28 Aug 1919
Nurunnessa Khanum Vs Khaja Muhammad Sakru
Calcutta High Court · 56 Ind. Cas. 8
Contract Act, 1872 — Section 63
High Courts28 Aug 1919
Nagendra Lal Das and Others and Surendra Lal Kastagir Vs The Chairman of the Municipal Commissioners of Chittagong
Calcutta High Court · 59 Ind. Cas. 340
High Courts28 Aug 1919
Shyam Chand Basak Vs Chairman of the Dacca Municipality and Others
Calcutta High Court · 53 Ind. Cas. 741
Bengal Municipal Act, 1884 — Section 15
High Courts28 Aug 1919
Kalyan Singh and Others Vs Ramgolam Singh and Others
Calcutta High Court · 56 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts27 Aug 1919
Sheikh Ariatullah Vs Sashi Bhusan Hazrah
Calcutta High Court · 55 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, 47
High Courts26 Aug 1919
Bejoy Chandra Roy Sarkar Vs Maharaja Sir Prodyot Kumar Tagore Bahadur, Kt., and The Secretary of State for India
Calcutta High Court · 55 Ind. Cas. 268
Bengal Tenancy Act, 1885 — Section 84
High Courts26 Aug 1919
Pitambar Chandra Shaha Chowdhury and Another and Shishu Kumar Saha Vs Nishi Kanta Saha and Another
Calcutta High Court · 55 Ind. Cas. 5