High Courts13 Aug 1919
Jachmi Mondal and Another Vs Cheninissa Bibi and Others
Calcutta High Court · 54 Ind. Cas. 538
Registration Act, 1908 — Section 17(b)
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,600 of 3,203
High Courts13 Aug 1919Dismissed
Fanindra Nath Roy Vs Dwarka Nath Roy
Calcutta High Court · (1919) 08 CAL CK 0002
High Courts12 Aug 1919
Nakul Chandra Barua and Others Vs Sasti Charan Biswas
Calcutta High Court · 56 Ind. Cas. 390
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Aug 1919
Mahatap Dasi Vs Madhu Sudan Saha and Another
Calcutta High Court · 64 Ind. Cas. 712
High Courts12 Aug 1919
Bejoy Krishna Mookerjee Vs Lakshmi Narain Jiu (Idol) and Others
Calcutta High Court · 54 Ind. Cas. 736
Bengal Patni Taluks Regulation, 1819 — Section 10, 13, 14, 8
High Courts12 Aug 1919
Maharaja Sir Rameswar Singh Bahadur Vs Chuni Lal Shaha and Others
Calcutta High Court · 56 Ind. Cas. 839
High Courts11 Aug 1919
Gurudas Sen Vs Gobinda Chandra Sinha and Others
Calcutta High Court · 54 Ind. Cas. 914
Evidence Act, 1872 — Section 92
High Courts08 Aug 1919
The Official Assigns of the Calcutta High Court Vs Bidyasundari Dasi and Others
Calcutta High Court · 54 Ind. Cas. 700
High Courts07 Aug 1919
Surjya Kanta Bhattacharjee Vs King-Emperor
Calcutta High Court · (1919) 08 CAL CK 0041
High Courts07 Aug 1919
Kalimuddin Mollah Vs Sahibuddin Molla Alias Sywali (Syedeya in Vakalutnama), Molla
Calcutta High Court · 54 Ind. Cas. 705
Limitation Act, 1908 — Section 14, 29(b)Registration Act, 1908 — Section 77
High Courts06 Aug 1919
Dinesh Chandra Banerjee and Others Vs Romesh Chandra Das and Others
Calcutta High Court · 59 Ind. Cas. 316
High Courts06 Aug 1919
Umesh Chandra Ghosh Vs Srimati Nistarini Besu
Calcutta High Court · 54 Ind. Cas. 562
Registration Act, 1908 — Section 72, 76, 77
High Courts05 Aug 1919
Kali Kant Chakerbutty Vs Rajani Kanta Chakravarty and Others
Calcutta High Court · 59 Ind. Cas. 308
High Courts05 Aug 1919
Promotho Nath Roy Vs W.A. Lee
Calcutta High Court · 62 Ind. Cas. 216
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts04 Aug 1919
Abdul Rahaman Vs Mohendra Chandra Ghosh and Others
Calcutta High Court · 54 Ind. Cas. 633
High Courts04 Aug 1919
Bhutnath Nag and on his death his Heirs and Legal Representatives Ramesh Chandra Nag and Others Vs Satya Kinkar Nag and on his death his Heirs and Legal Representatives Nirmala Dasi and Others
Calcutta High Court · 54 Ind. Cas. 368
High Courts04 Aug 1919
Mahadeo Prosad Agarwala Vs Narain Chandra Chakrabarti and Another
Calcutta High Court · 57 Ind. Cas. 121
Contract Act, 1872 — Section 55
High Courts04 Aug 1919Allowed
Mahadeo Prosad Agarwala Vs Narain Chandra Chakravarti and Another
Calcutta High Court · (1919) 08 CAL CK 0009
High Courts28 Jul 1919
Joseph Perry Vs The Official Assignee of Calcutta
Calcutta High Court · 56 Ind. Cas. 778
Evidence Act, 1872 — Section 132Presidency Towns Insolvency Act, 1909 — Section 36