High Courts17 Jul 1919
Abirjan Bibi and Another Vs Sheikh Gole Mahamed, Legal Representatives, Ayman Bewa (Aymannessa Bibi in Vakalatnama) and Others
Calcutta High Court · 54 Ind. Cas. 570
Registration Act, 1908 — Section 77
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,602 of 3,203
High Courts17 Jul 1919
Raja Promada Nath Roy Bahadur Vs Abdul Majid Munshi and Others
Calcutta High Court · AIR 1919 Cal 242(1) : 53 Ind. Cas. 480
High Courts17 Jul 1919
Bepin Chandra Roy Chowdhury and Others Vs Profulla Narain Roy and Others
Calcutta High Court · 54 Ind. Cas. 787
High Courts17 Jul 1919
Hochen Sardar Vs Poresh Nath Pal and Another
Calcutta High Court · 54 Ind. Cas. 647
Bengal Tenancy Act, 1885 — Section 11, 18, 85
High Courts10 Jul 1919Dismissed
Meher Ali Khan Vs Aratunnessa Bibi
Calcutta High Court · (1919) 07 CAL CK 0032
High Courts08 Jul 1919
Manmatha Nath Bose and Others Vs Jagat Ram Roy and Others
Calcutta High Court · 59 Ind. Cas. 517
High Courts08 Jul 1919
Kumar Satish Kantha Roy and Others Vs Satis Chandra Chatterjee and Others
Calcutta High Court · 55 Ind. Cas. 689
High Courts07 Jul 1919
Iswarchandra Saha and Others Vs Sashinath Dar Chaudhury and Others
Calcutta High Court · 55 Ind. Cas. 951
High Courts07 Jul 1919
Soudamini Ghose Vs Teniram Mahaldar and Others
Calcutta High Court · 54 Ind. Cas. 755
Probate and Administration Act, 1881 — Section 82, 92
High Courts07 Jul 1919
Koramall Rambullobh Vs Mungilal Dalim Chand
Calcutta High Court · 54 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Letters Patent Act, 1865 — Clause 15
High Courts07 Jul 1919
Durga Charan Biswas and Others Vs Kailash Chandra Das and Others
Calcutta High Court · 54 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 67
High Courts04 Jul 1919
Reajaddi Sarkar Vs Ganga Charan Bhattacharjya and Others
Calcutta High Court · 53 Ind. Cas. 863
High Courts04 Jul 1919
Musammat Aiti Kochuni Vs Aidew Kochuni and Another by her Mother and Guardian Bishalya Kochuni
Calcutta High Court · 54 Ind. Cas. 695
High Courts04 Jul 1919
Srimati Gunamani Dassi Vs Devi Prosanna Roy Chaudhuri and Others
Calcutta High Court · 54 Ind. Cas. 897
Succession Act, 1865 — Section 111
High Courts04 Jul 1919
Ram Lal Das, Common Manager to the Estate of Sachindra Nath Roy, and Others Vs Bandi Ram Mookhapadhata, and on his death his heirs and legal representatives kali sankar mookherjee and Others
Calcutta High Court · 53 Ind. Cas. 996
Bengal Tenancy Act, 1885 — Section 54
High Courts03 Jul 1919
Sadhan Chandra Sadhukhan by his next Friend Debendra Nath Sadhukhan Vs Nanda Prosad Singh Chowdhury and Others Nanda Prosad Singh Chowdhury and Others Vs Debendra Nath Sadhukhan and Others Dinabandhu Saha Chowdhury and Others Vs Nanda Prosad Singh Chowdhury and Others
Calcutta High Court · 55 Ind. Cas. 222
High Courts02 Jul 1919
Sasadhar Bhattacharjee and Others Vs Arun Kumar (Arun Chandra in Vakalutnamah) Bhattacharjee and Others
Calcutta High Court · 54 Ind. Cas. 631
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1
High Courts27 Jun 1919
Sitanath Shah Banik Vs Madan Mohan Das
Calcutta High Court · 53 Ind. Cas. 904
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts27 Jun 1919
Ananda Chandra Mukherjee and Others Vs Srimati Kiransashi Debi and Others
Calcutta High Court · AIR 1919 Cal 252 : 53 Ind. Cas. 1004
High Courts27 Jun 1919
Maliram Kalita (Bara Kalita is Vakalatnamah) and Others Vs Purnananda Adichar (Adhikar in Vakalatnamah) Goswami
Calcutta High Court · 54 Ind. Cas. 761