High Courts19 Jun 1919
Golapjan Bibi Vs Sheikh Dil Mamud and Others
Calcutta High Court · 54 Ind. Cas. 394
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,604 of 3,203
High Courts19 Jun 1919
Dudali Uayal and Another Vs Belo Bibi and Others
Calcutta High Court · 54 Ind. Cas. 806
High Courts19 Jun 1919
Umesh Chandra Dutt and Others Vs Bibhuti Bhushan Pal Chowdhury
Calcutta High Court · 56 Ind. Cas. 334
High Courts19 Jun 1919
Haris Chandra Nandi and on his Death His Heirs and Legal Representatives Sarat Chandra Nandi and Others Vs Keshab Chandra Das and Others
Calcutta High Court · 54 Ind. Cas. 785
Transfer of Property Act, 1882 — Section 65, 68
High Courts17 Jun 1919
Jogesh Chandra Deb Vs Jagat Chandra Deb
Calcutta High Court · AIR 1919 Cal 522 : 52 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Jun 1919
Krishna Prasad Maitra, Shebait of Annopurna Thakurani Vs Dhirendra Nath Chakravarty
Calcutta High Court · 54 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 27, 28
High Courts17 Jun 1919Allowed
Mohendra Nath Chakravarti Vs Ramtaran Bando-Padhya and Another
Calcutta High Court · (1919) 06 CAL CK 0002
High Courts16 Jun 1919
Narendra Nath Kuti and Others Vs Satyadhan Ghosal and Others
Calcutta High Court · 54 Ind. Cas. 396
Bengal Tenancy Act, 1885 — Section 52
High Courts16 Jun 1919
Kunja Behari Roy and Another Vs Panchanon Sikdar
Calcutta High Court · 54 Ind. Cas. 429
High Courts13 Jun 1919Dismissed
Makbul Ali Chowdury Vs Jogesh Chandra Roy
Calcutta High Court · (1919) 06 CAL CK 0032
High Courts13 Jun 1919
Kamini Kumar Saha Chaudhury and Another Vs Abdul Rahim and Others
Calcutta High Court · AIR 1919 Cal 202 : 53 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Jun 1919
Dood Mehar Bibi and Others Vs Asrub Ali and Others and Aftabuddin
Calcutta High Court · 52 Ind. Cas. 871
High Courts13 Jun 1919
Anukul Chandra Chakraberti and Another Vs Tufani Sheikh and Others
Calcutta High Court · AIR 1919 Cal 619 : 53 Ind. Cas. 925
High Courts13 Jun 1919
Jogesh Chandra Roy Vs Mokbul Ali Chowdhury and Others Mokbul Ali Chowdhury and Others Vs Jogesh Chandra Roy
Calcutta High Court · 54 Ind. Cas. 850
Bengal Tenancy Act, 1885 — Section 191, 192, 30, 37, 7Civil Procedure Code, 1908 (CPC) — Section 99
High Courts12 Jun 1919
Haridas Basak Vs Raj Kumar Dey Sarkar and Others
Calcutta High Court · AIR 1919 Cal 261(2) : 53 Ind. Cas. 111
High Courts11 Jun 1919
Madhusudan Koer Vs Badridas and Another
Calcutta High Court · 56 Ind. Cas. 693
High Courts10 Jun 1919
Sulochana debi and Others Vs Jagattarini Debi and Others
Calcutta High Court · 53 Ind. Cas. 602
Succession Act, 1925 — Section 111
High Courts10 Jun 1919
Mir Moze Ali Vs Emperor
Calcutta High Court · 54 Ind. Cas. 58
Penal Code, 1860 (IPC) — Section 323, 354, 376, 448
High Courts06 Jun 1919
Kumud Bandhu Saha Vs Ramesh Chandra Saha
Calcutta High Court · AIR 1919 Cal 759(2) : (1919) ILR (Cal) 749