High Courts06 Jun 1919
Nawab Khaseh Habibullah Saheb and Others Vs Khajeh Soleman Quader and Others
Calcutta High Court · 53 Ind. Cas. 764
Mussalman Wakf Validating Act, 1913 — Section 3
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,605 of 3,203
High Courts05 Jun 1919
Monmohan Dey Vs Surabala Dasi
Calcutta High Court · 54 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 483, 488
High Courts05 Jun 1919
Baranashi Mazumdar and Others Vs Sudarasan Das Mahanta and Another
Calcutta High Court · 55 Ind. Cas. 784
High Courts02 Jun 1919
Bhuramull Banka Vs The Official Assignee of Bengal
Calcutta High Court · 56 Ind. Cas. 337
Presidency Towns Insolvency Act, 1909 — Section 33
High Courts02 Jun 1919
Khagendranarayan Roy Burman Vs Bamni Barmani
Calcutta High Court · 54 Ind. Cas. 228
Registration Act, 1908 — Section 77
High Courts30 May 1919
Ram Chandra Bahardar Vs Abeda Khatun Sahebani and Others
Calcutta High Court · 53 Ind. Cas. 562
Limitation Act, 1963 — Section 18
High Courts29 May 1919
Madan Mondal Gochi and Others Vs Tarini Chandra Banbrjee and Others
Calcutta High Court · 54 Ind. Cas. 625
Bengal Tenancy Act, 1885 — Section 85, 85(2)
High Courts29 May 1919
Brojabashi Rudra Pal and Others Vs Sarat Chandra Rudra Pal and Others
Calcutta High Court · AIR 1919 Cal 182 : 53 Ind. Cas. 545
High Courts29 May 1919
Ramsasi Roy and Others Vs Bolai Lal Seal and on His death his Seirs and Legal Represent Tives. Bejoy Lal Seal and Others
Calcutta High Court · 53 Ind. Cas. 890
High Courts29 May 1919
Kali Prosunna Basu Roy Choudhury Vs Sheikh Asgar (Talukdar) and Another
Calcutta High Court · AIR 1919 Cal 823 : 53 Ind. Cas. 576
Bengal Tenancy Act, 1885 — Section 153
High Courts29 May 1919
Seikh Gaziraddin Manda Vs Gangaram Mandal
Calcutta High Court · 53 Ind. Cas. 12
High Courts29 May 1919
Ramlal Gothi Vs Roy Chowdhury Satish Chandra Mustapi and Others
Calcutta High Court · 53 Ind. Cas. 411
Bengal Tenancy Act, 1885 — Section 105
High Courts28 May 1919
Ram Kumar Bhowal and Another Vs Chandra Kanta Chakrabarty
Calcutta High Court · 53 Ind. Cas. 529
High Courts28 May 1919
Aparna Charan Chabri and Another Vs Gopi Nath Samanta and Others
Calcutta High Court · AIR 1919 Cal 596 : 53 Ind. Cas. 567
High Courts28 May 1919
Poran (Chandra) Mitia (Metta in Vakalutnamah) and Another Vs Indra Seni and Others
Calcutta High Court · 54 Ind. Cas. 752
Evidence Act, 1872 — Section 92(4)
High Courts28 May 1919
Surendra Nath Manna Vs Emperor
Calcutta High Court · 54 Ind. Cas. 778
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118, 307
High Courts27 May 1919
Manmatha Nath Kar and Others Vs The Secretary of State for India in Council
Calcutta High Court · 54 Ind. Cas. 718
Bengal Tenancy Act, 1885 — Section 104H, 104H(4)
High Courts26 May 1919
Ananda Chandra Pal Vs Srimati Asrab Bhanu and Others
Calcutta High Court · AIR 1919 Cal 369(1) : 51 Ind. Cas. 852