High Courts19 May 1919
The Dekhari Tea Co., Ld. Vs The Assam-Bengal Railway Company, Ld.
Calcutta High Court · (1919) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,607 of 3,203
High Courts19 May 1919
Mathura Nath Biswas Vs Monmohini Dasya and Others
Calcutta High Court · 57 Ind. Cas. 747
Succession Act, 1925 — Section 103
High Courts18 May 1919
The Dekhari Tea Coy, LD. Vs The Assam Bengal Railway Company, LD.
Calcutta High Court · 57 Ind. Cas. 406
Carriers Act, 1865 — Section 8, 9Evidence Act, 1872 — Section 106
High Courts18 May 1919
Rani Abhoyeswari Debi Vs Bangshiram Rajbanshi
Calcutta High Court · AIR 1919 Cal 102 : 53 Ind. Cas. 52
Bengal Landlord and Tenant Procedure Act, 1869 — Section 14, 29
High Courts16 May 1919
Charu Chandra Bandopadhaya and Another Vs Mr. L. Faithful
Calcutta High Court · 53 Ind. Cas. 999
Limitation Act, 1963 — Article 115Presidency Small Cause Courts Act, 1882 — Section 25
High Courts16 May 1919Allowed
Ashutosh Mukhopadhya and Another Vs Haran Chandra Mukerjee and Another
Calcutta High Court · (1919) 05 CAL CK 0001
High Courts15 May 1919
Helalonnessa (Khatun) and Another Vs Khondakar Rajab Ali
Calcutta High Court · AIR 1919 Cal 84 : 53 Ind. Cas. 94
High Courts15 May 1919
Mark D''cruz Vs Jitendra Nath Chatterjee
Calcutta High Court · (1919) ILR (Cal) 1079
Evidence Act, 1872 — Section 115, 92(4)
High Courts15 May 1919
Mark D''cruz Vs Jitendra Nath Chatterjee and Another
Calcutta High Court · 53 Ind. Cas. 684
Evidence Act, 1872 — Section 92
High Courts15 May 1919
Balaram Pal Vs Kanysha (Kangsha) Majhi and Others
Calcutta High Court · AIR 1919 Cal 410 : 53 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts15 May 1919
Atul Chandra Mandal Vs Srinath Latk and Others
Calcutta High Court · AIR 1919 Cal 526 : 53 Ind. Cas. 936
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 May 1919Allowed
Sm. Baranashi Dassi Vs Papat Velji Rajdev and Others
Calcutta High Court · (1919) 05 CAL CK 0039
High Courts14 May 1919
Haridas Goswami and Others Vs Ekkari Konar and Others
Calcutta High Court · AIR 1919 Cal 194(2) : 52 Ind. Cas. 929
High Courts13 May 1919
Nazir Ahamad, Administrator to the Estate of Late Moulvi Khabiruddin Vs Ragbat Ali
Calcutta High Court · 53 Ind. Cas. 478
High Courts12 May 1919
Hari Pada Mukherjee and Others Vs Radha Bullav Pal
Calcutta High Court · AIR 1919 Cal 360 : 53 Ind. Cas. 1007
High Courts12 May 1919
Annoda Charan Mondal Vs Atul Chandra Malik and Others
Calcutta High Court · 54 Ind. Cas. 197
High Courts12 May 1919
Bhola Nath Chowdhuri and Others Vs Harimani Dasi and Another
Calcutta High Court · AIR 1919 Cal 214 : 53 Ind. Cas. 42
High Courts09 May 1919
Raja Peary Mohan Mukherjee Vs Kumar Sarat Kumar Roy
Calcutta High Court · AIR 1919 Cal 817 : 52 Ind. Cas. 832
Public Demands Recovery Act, 1895 — Section 10, 12, 15, 32
High Courts09 May 1919
Jitendra Nath Chatterjee Vs Asoke Nath Mitter
Calcutta High Court · AIR 1919 Cal 312 : 52 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 115