High Courts23 May 1919
Kalikesh Chandra Chatiopa Dhya Vs Jaharullah Mandal Sarkar
Calcutta High Court · AIR 1919 Cal 230 : 51 Ind. Cas. 984
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,606 of 3,203
High Courts23 May 1919
Kshetra Nath Adhikari and Others Vs Durgapada Mandal and Others
Calcutta High Court · 52 Ind. Cas. 902
Transfer of Property Act, 1882 — Section 76(c)
High Courts23 May 1919
Satindra Nath Banerjee and Others Vs Kumar Banwari Mukunda Dass Nandy Bahadur and Another
Calcutta High Court · 54 Ind. Cas. 568
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 115Government of India Act, 1915 — Section 107
High Courts23 May 1919
Dakshayani Dassi Vs Amrita Lal Ghose Sarkar
Calcutta High Court · 53 Ind. Cas. 779
Succession Act, 1865 — Section 100
High Courts23 May 1919
Mahammed Emartulla Sircar Vs Mahammbd Didar Bux Sircar and Others
Calcutta High Court · 54 Ind. Cas. 127
Criminal Procedure Code, 1898 (CrPC) — Section 66
High Courts23 May 1919
The Chairman of the Corporation of Calcutta Vs Pagli and Another
Calcutta High Court · 52 Ind. Cas. 223
Calcutta Municipal Act, 1923 — Section 495
High Courts23 May 1919
Separjan alias Siperunnessa Bibi Vs Ramdeb Rai
Calcutta High Court · 55 Ind. Cas. 360
High Courts22 May 1919
Sarbeswar Naik by his Uncle and next Friend Narendra Nath Naik and Others Vs Rajani Kanta Chakrabarty and Another
Calcutta High Court · 51 Ind. Cas. 981
High Courts22 May 1919
Rahmat Ali Vs Emperor
Calcutta High Court · 53 Ind. Cas. 147
Extradition Act, 1962 — Section 18, 9
High Courts22 May 1919
Imam Ali Sikdar Vs Karim Buksh Sheikh and Moynuddin Mondal and Others
Calcutta High Court · AIR 1919 Cal 806 : 52 Ind. Cas. 401
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 May 1919
Abdulla (Mea) Vs Akhil Chandra Biswas, and on his Death his Heirs and Legal Representatives Nabin Chandra Biswas, and Others
Calcutta High Court · 59 Ind. Cas. 84
High Courts21 May 1919
Chandra Kishore Hadi Vs Sheikh Kudrat alias Debbiar Bap and Others
Calcutta High Court · 52 Ind. Cas. 480
High Courts21 May 1919
Shed Ahamad Vs Ibrahim and Others
Calcutta High Court · 52 Ind. Cas. 314
Evidence Act, 1872 — Section 90
High Courts21 May 1919
Jogesh Chandra Roy Vs The Secretary Of State For India In Council and Others
Calcutta High Court · AIR 1919 Cal 724 : 53 Ind. Cas. 124
High Courts20 May 1919
Biswambhar Mandal Vs Nasarat Ali
Calcutta High Court · AIR 1919 Cal 729 : 52 Ind. Cas. 355
High Courts20 May 1919
Joy Chandra Dutta Vs Sarajubala Debi and Others
Calcutta High Court · 55 Ind. Cas. 261
Bengal Court of Wards Act, 1879 — Section 55Bengal Tenancy Act, 1885 — Section 193
High Courts20 May 1919
Meher Ali Khan Vs Srimati Aroatannessa Bibi and Others
Calcutta High Court · 67 Ind. Cas. 167
High Courts20 May 1919
Shiba Prosad Jana and Another Vs Hati Maitt
Calcutta High Court · 53 Ind. Cas. 585
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts19 May 1919
Raja Narendra Lal Khan Vs Bomkesh Mitter and Others
Calcutta High Court · AIR 1919 Cal 184 : 53 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts19 May 1919
Sardarmull Jessraj Vs Agar Chand Mahata and Co.
Calcutta High Court · 52 Ind. Cas. 588
Judicature Act, 1873 — Section 25