High Courts09 May 1919
Girish Chandra Chakrabarty Vs Girish Chandra Roy and Others
Calcutta High Court · AIR 1919 Cal 358 : 52 Ind. Cas. 501
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,608 of 3,203
High Courts08 May 1919
Gobindu Das Nath and Others Vs Sreemati Nitya Kali Dasi and Others
Calcutta High Court · AIR 1919 Cal 840(2) : 51 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 May 1919
Chandra Kanta Bhattacharjee and Another Vs Behari Lal Bhattacharjee and Others
Calcutta High Court · 52 Ind. Cas. 436
Limitation Act, 1963 — Section 20
High Courts08 May 1919
Paresh Nath Ghose Vs Hari Charan Shaha and Others
Calcutta High Court · AIR 1919 Cal 350 : 52 Ind. Cas. 23
High Courts08 May 1919
Sahadat Khan Vs Taijaddi Sheikh
Calcutta High Court · 52 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 May 1919
Sahadat Khan Vs Taijuddi Sheikh
Calcutta High Court · (1919) ILR (Cal) 1056
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 May 1919
Jnanada Sundari Chowdhurani and Others Vs Jilapi Bewa and Others
Calcutta High Court · 53 Ind. Cas. 184
High Courts06 May 1919
Hridoy Nath Parui and Another Vs Akshoy Lal Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 814 : 52 Ind. Cas. 463
Evidence Act, 1872 — Section 32(3)
High Courts06 May 1919
Jagir Pramanik Vs Subid Molla and Others
Calcutta High Court · 54 Ind. Cas. 378
High Courts05 May 1919
Hari Kanta Das Barman and Others Vs Bibi Nurannessa and Others
Calcutta High Court · AIR 1919 Cal 776 : 53 Ind. Cas. 625
Bengal Tenancy Act, 1885 — Section 106
High Courts05 May 1919
Umed Ali and Others Vs Nawab Khaje Habibulla and Others
Calcutta High Court · 56 Ind. Cas. 38
Bengal Tenancy Act, 1885 — Section 50, 52(6)Evidence Act, 1872 — Section 34
High Courts02 May 1919
Batakrista Pramaniok Vs Shebbaits Of Sri Sri Sridhar Jewthakur Jogendra Nath Maity and Others
Calcutta High Court · AIR 1919 Cal 889 : 53 Ind. Cas. 639
High Courts02 May 1919
Abhoya Charn Latabaidya Vs Srimati Kamini Probha Nag
Calcutta High Court · AIR 1919 Cal 401 : 53 Ind. Cas. 188
Bengal Tenancy Act, 1885 — Section 159, 160(c)
High Courts02 May 1919
Chagan Raj Vs Hera Lal Doosaj
Calcutta High Court · 52 Ind. Cas. 889
Criminal Procedure Code, 1898 (CrPC) — Section 100
High Courts01 May 1919
Emperor Vs Abdul Sheikh
Calcutta High Court · 54 Ind. Cas. 887
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 11
High Courts01 May 1919
Sibnath Saha and Another Vs Mohesh Chandra Saha
Calcutta High Court · 59 Ind. Cas. 89
High Courts30 Apr 1919
In Re: Joseph Perry
Calcutta High Court · (1919) ILR (Cal) 996 : 54 Ind. Cas. 478
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts30 Apr 1919
Syed Mohdmmed Raziuddin Vs The Corporation of Calcutta
Calcutta High Court · (1919) 04 CAL CK 0022
High Courts30 Apr 1919
Jotindra Nath Roy Vs Isof Golder and Trajlokyanath Ghose
Calcutta High Court · AIR 1919 Cal 166 : 53 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 153
High Courts29 Apr 1919
Tejpal Jamunadas Vs B. Nathmull and Co.
Calcutta High Court · (1919) ILR (Cal) 1059 : 54 Ind. Cas. 668
Arbitration Act, 1940 — Section 12, 13(2)