High Courts29 Apr 1919
Pravakar Majumdar and Another Vs Upendra Nath (Chandra in Vaklautnamah) Bhowmik
Calcutta High Court · AIR 1919 Cal 592 : 53 Ind. Cas. 564
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,609 of 3,203
High Courts28 Apr 1919Dismissed
Rajendra Nath Mitra and Others Vs Nibaran Chandra Roy and Others
Calcutta High Court · (1919) 04 CAL CK 0040
High Courts28 Apr 1919
Srinath Bose and Others Vs Nibaran Chandra Roy and Others
Calcutta High Court · 53 Ind. Cas. 945
High Courts28 Apr 1919
Maharajah Birendra Kishore Manikya Bahadur Vs Padma Lochan Banikya and Others
Calcutta High Court · AIR 1919 Cal 343 : 51 Ind. Cas. 826
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3(1)
High Courts24 Apr 1919
Jidda Jan Bibi Vs Sheikh Baktar and Others
Calcutta High Court · 53 Ind. Cas. 420
High Courts24 Apr 1919
Guru Charan Nandi and Others Vs Sarab Ali and Shona Bibi and Others
Calcutta High Court · AIR 1919 Cal 405(2) : 52 Ind. Cas. 79
Bengal Tenancy Act, 1885 — Section 115, 35
High Courts24 Apr 1919
Ektar Sikdar and Another Vs Wajuddi Tati and Others
Calcutta High Court · 52 Ind. Cas. 722
High Courts23 Apr 1919
Surendra Nath Pramanik Vs Amrita Lal Pal Chaudhuri and Others
Calcutta High Court · 51 Ind. Cas. 936
Probate and Administration Act, 1881 — Section 50, 76, 78
High Courts23 Apr 1919
Srimati Padmabuti Dassi and Another Vs Bonomali Seal
Calcutta High Court · 56 Ind. Cas. 566
Evidence Act, 1872 — Section 145
High Courts23 Apr 1919
Indra Narain Shao Vs Dijabar Samanta and Ram Chand and Another
Calcutta High Court · 51 Ind. Cas. 849
High Courts23 Apr 1919
Debendra Narayan Singh Vs Narendra Narayan Singh and Others
Calcutta High Court · 51 Ind. Cas. 976
High Courts23 Apr 1919
Nitya Kali Dutt Vs Sarat Chandra Bose and Others
Calcutta High Court · AIR 1919 Cal 333 : 51 Ind. Cas. 866
High Courts23 Apr 1919
Kinu Mondal and Another Vs Haji Baul Mondal and Others
Calcutta High Court · (1919) 04 CAL CK 0002
High Courts11 Apr 1919
Purusottum Das Narain Das Vs Louis Dreyfus and Co.
Calcutta High Court · 56 Ind. Cas. 325
High Courts11 Apr 1919
Rakhal Chandra Purkait Vs Sudhindra Nath Bose
Calcutta High Court · (1919) ILR (Cal) 991
Provincial Insolvency Act, 1920 — Section 16(6), 36
High Courts11 Apr 1919
Rajani Nath Pramanik and Others Vs Manaram Mandal and Others
Calcutta High Court · AIR 1919 Cal 151 : 53 Ind. Cas. 968
Bengal Tenancy Act, 1885 — Section 103A
High Courts11 Apr 1919
Rakhal Chandra Purkait Vs Sudhindra Nath Bose, Receiver of the Estate of Brojo Nath Das
Calcutta High Court · 52 Ind. Cas. 747
Provincial Insolvency Act, 1920 — Section 16(6), 36
High Courts10 Apr 1919
Sreemati Kumodini Roy and Others Vs Abdul Gani Matabbor and Others
Calcutta High Court · 52 Ind. Cas. 171
High Courts10 Apr 1919
Nishi Kanta Dutta and Others Vs Shashi Kanta Karmakar and Another
Calcutta High Court · AIR 1919 Cal 405(1) : 52 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 11
High Courts10 Apr 1919
Govinda Ram Das and Another Vs Agent, East Indian Railway Company, Ltd.
Calcutta High Court · AIR 1919 Cal 419 : 52 Ind. Cas. 47