High Courts31 Mar 1919
Sheikh Goharaddi Vs Hasain Karikar and Others
Calcutta High Court · AIR 1919 Cal 364 : 52 Ind. Cas. 1
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,611 of 3,203
High Courts28 Mar 1919
Ahamad Biswas and Another Vs Benoy Bhusan Gupta and Others
Calcutta High Court · 53 Ind. Cas. 515
Bengal Tenancy Act, 1885 — Section 158B(2)
High Courts28 Mar 1919
Begg, Dunlop and Co. Vs Satish Chandra Chatterjee
Calcutta High Court · (1919) ILR (Cal) 1001
Judicature Act, 1873 — Section 25(8)
High Courts28 Mar 1919
C.D.M. Hindley Vs Joynarain Marwari
Calcutta High Court · (1919) ILR (Cal) 962 : 54 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 1919
Amrita Lal Mukherjee Vs Hiralal Mukherjee and Moti Lal Mukherjee
Calcutta High Court · 54 Ind. Cas. 643
High Courts27 Mar 1919
Afiruddi Chakdar and Others Vs Emperor
Calcutta High Court · 52 Ind. Cas. 485
Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts26 Mar 1919
Joy Gobinda Hajam Vs Musammat Hazira Bibi
Calcutta High Court · 54 Ind. Cas. 307
High Courts26 Mar 1919
Kanailal Jalan Vs Manoo Bibi and Others
Calcutta High Court · AIR 1919 Cal 269 : 51 Ind. Cas. 394
High Courts26 Mar 1919
Maharaj Bahadur Singh Vs Makhan Chandra Ghosh and Another
Calcutta High Court · AIR 1919 Cal 590 : 51 Ind. Cas. 385
Bengal Tenancy Act, 1885 — Section 155(1)Conveyancing and Law of Property Act, — Section 11
High Courts26 Mar 1919
Surendro Nath Mitra Vs Kshitindra Mohun Mitra and Others Satish Chandra Sinha and Another Vs Kshitindra Mohun Mitra and Another
Calcutta High Court · AIR 1919 Cal 314 : 53 Ind. Cas. 59
Evidence Act, 1872 — Section 116
High Courts26 Mar 1919
Rambishen Dutt Vs Haripada Mukerjee and Others
Calcutta High Court · 51 Ind. Cas. 389
Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 111A
High Courts26 Mar 1919
Gopal Chandra Sen and Others Vs Bankim Bihari Ray and Others
Calcutta High Court · AIR 1919 Cal 857 : 51 Ind. Cas. 372
Limitation Act, 1908 — Section 26
High Courts25 Mar 1919
Alijan Bibi and Others Vs Srimati Safia Bibi and Others
Calcutta High Court · 51 Ind. Cas. 623
High Courts25 Mar 1919
Kedar Nath Sen and Others Vs Idu Khan and Others
Calcutta High Court · AIR 1919 Cal 331 : 51 Ind. Cas. 746
High Courts24 Mar 1919
Kanai Lal Khan and Others Vs Srimati Toodsi Manjuri Dasi and Others
Calcutta High Court · 54 Ind. Cas. 21
High Courts24 Mar 1919
Satish Chandra Kanungoe Vs Nishi Chandra Dutta
Calcutta High Court · (1919) ILR (Cal) 975 : 54 Ind. Cas. 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91
High Courts24 Mar 1919
Nanda Lal Bose Vs Ashutosh Ghosh and Others
Calcutta High Court · 52 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 10
High Courts21 Mar 1919
Janardan Shaha Poddar Vs Radha Bullav Shaha
Calcutta High Court · 53 Ind. Cas. 898
Limitation Act, 1963 — Section 19
High Courts21 Mar 1919
Parafulla Narain Majumdar Vs Palku (Pulku In vakalatnamah) Mahammad
Calcutta High Court · AIR 1919 Cal 77(2) : 53 Ind. Cas. 122
Bengal Tenancy Act, 1885 — Section 104A, 104J