High Courts21 Mar 1919
Wahed Ali Vs Chand Mia
Calcutta High Court · AIR 1919 Cal 94 : 52 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,612 of 3,203
High Courts21 Mar 1919
Srimatya Baroda Dasi Vs Upendranath Mandal and Others
Calcutta High Court · AIR 1919 Cal 330(2) : 52 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts20 Mar 1919
Dinabandhu Nandi Choudhury Vs Mannulal Parik
Calcutta High Court · 52 Ind. Cas. 443
High Courts20 Mar 1919
Kader Bux Vs Beni Madhab Sen and Others
Calcutta High Court · AIR 1919 Cal 780 : 52 Ind. Cas. 327
High Courts20 Mar 1919
Hazi Mohamed Nagor Vs Abdul Jalil and Others
Calcutta High Court · AIR 1919 Cal 842 : 53 Ind. Cas. 597
High Courts20 Mar 1919
Ramesh Chandra Das Vs Emperor
Calcutta High Court · 50 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 193
High Courts20 Mar 1919
Bipin Chandra Barua Vs Jagat Chandra Nath
Calcutta High Court · AIR 1919 Cal 344 : 51 Ind. Cas. 962
High Courts20 Mar 1919
Ram Gobinda Chowdhury Vs Rajani Kanta Das and Others
Calcutta High Court · 53 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 167
High Courts19 Mar 1919
Amullya Charan Dawn Vs Askari Kazi and Others
Calcutta High Court · 51 Ind. Cas. 554
High Courts19 Mar 1919
Arur Singh Vs Partab Singh and Others
Calcutta High Court · (1919) ILR (Cal) 795 : 53 Ind. Cas. 426
High Courts19 Mar 1919
Abdul Rashid Mandal Vs Shaharali Molla
Calcutta High Court · (1919) ILR (Cal) 1032
Bengal Tenancy Act, 1885 — Section 66
High Courts19 Mar 1919
Rajat Kamini Debi and Others Vs Raja Satya Niranjan Chakrabarty
Calcutta High Court · AIR 1919 Cal 822 : 53 Ind. Cas. 587
Transfer of Property Act, 1882 — Section 60
High Courts19 Mar 1919
Srimati Hemaprova Mozumdar Vs Debendra Nath Basu and Others
Calcutta High Court · AIR 1919 Cal 251(1) : 51 Ind. Cas. 953
Transfer of Property Act, 1882 — Section 103(j)
High Courts18 Mar 1919
The Chairman of the Cossipore and Chitpore Municipality Vs The Corporation of Calcutta
Calcutta High Court · 54 Ind. Cas. 337
Bengal Municipal Act, 1884 — Section 101
High Courts18 Mar 1919
Kali Charan Singha and Others Vs Kiranbala Debi and Others
Calcutta High Court · 51 Ind. Cas. 948
High Courts17 Mar 1919
Sachindra Narain Sah Vs Hironmoyee Dasi
Calcutta High Court · 59 Ind. Cas. 435
High Courts17 Mar 1919
Srimati Basini Dasi Vs Krishna Lal Chatterjee
Calcutta High Court · AIR 1919 Cal 186 : 51 Ind. Cas. 1007
High Courts14 Mar 1919
Mobarak Ali and Another Vs Emperor
Calcutta High Court · 53 Ind. Cas. 929
Evidence Act, 1872 — Section 24
High Courts14 Mar 1919
Profulla Kumar Bose and Another by their Mother, Next Friend and Guardian, Hemangini Basu Vs Kamini Kumar Roy and Others
Calcutta High Court · 54 Ind. Cas. 224
Contract Act, 1872 — Section 178
High Courts14 Mar 1919
Ramesh Chandra Acharjee Chowdhury Vs Easin Sarkar and Others
Calcutta High Court · 52 Ind. Cas. 71