High Courts07 Mar 1919
Charu Chandra Nai Vs Satya Sebak Ghoshal and Others
Calcutta High Court · (1919) 03 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,614 of 3,203
High Courts05 Mar 1919
Bidhu Sekhar Banerjee Vs Kuladaprasad Deghoria
Calcutta High Court · AIR 1919 Cal 245 : (1919) ILR (Cal) 877
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 9(2), 47
High Courts05 Mar 1919
Radha Lakshmi Debya and Another Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1919 Cal 128 : 50 Ind. Cas. 479
High Courts05 Mar 1919
Dwarkanath Chakravarti Chowdhury Vs Atul Chandra Chakravarti Chowdhury and Others
Calcutta High Court · 51 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 65Limitation Act, 1963 — Section 14
High Courts05 Mar 1919
Bidhu Sekhar Banerjee Vs Kuloda Prasad Deogharia and Others
Calcutta High Court · 50 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 9(2), 47
High Courts05 Mar 1919
Govinda Chandra Chakravarti Vs Nirod Kumar Banerjee and Others
Calcutta High Court · AIR 1919 Cal 588 : 50 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Section 97Limitation Act, 1963 — Section 3
High Courts04 Mar 1919
Taradas Bhattacharjee Vs Jnanendra Nath Maitra and Others
Calcutta High Court · AIR 1919 Cal 256 : 50 Ind. Cas. 802
High Courts04 Mar 1919Dismissed
Makram Ali Khan and Others Vs Nijabat Ali and Others
Calcutta High Court · (1919) 03 CAL CK 0002
High Courts03 Mar 1919
Abdul Sovan Vs Lakshmi Prasad Agarwala and Others
Calcutta High Court · AIR 1919 Cal 55(2) : 50 Ind. Cas. 870
High Courts27 Feb 1919
Banwari Bullav Roy Vs Rash Behary Roy
Calcutta High Court · AIR 1919 Cal 59(1) : 50 Ind. Cas. 933
High Courts27 Feb 1919
Jogesh Chandra Roy Vs Nibaran Chandra Poddar and Others
Calcutta High Court · AIR 1919 Cal 78 : 50 Ind. Cas. 276
High Courts27 Feb 1919
Murali Dhar Aditya Vs Thakur Das Mondal
Calcutta High Court · 51 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 99Limitation Act, 1963 — Article 121
High Courts27 Feb 1919
Ujir Ali Vs Siddique Ahamed and Others
Calcutta High Court · AIR 1919 Cal 152 : 50 Ind. Cas. 882
High Courts27 Feb 1919
Prohlad Chandra Shaha Vs Ambica Charan Shaha Ambica Charan Shaha Vs Prohlad Chandra Shaha
Calcutta High Court · AIR 1919 Cal 92 : 50 Ind. Cas. 514
Bengal Tenancy Act, 1885 — Section 85
High Courts26 Feb 1919
Girish Chandra Das Vs Bhusan Das
Calcutta High Court · AIR 1919 Cal 201(1) : (1919) ILR (Cal) 867
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts26 Feb 1919
Jagabandhu Talukdar and Others Vs Nanda Lal Sirkar and Others
Calcutta High Court · AIR 1919 Cal 720 : 50 Ind. Cas. 798
Land Acquisition Act, 1894 — Section 3(d), 30
High Courts26 Feb 1919
Hemlata Debi Vs Radharaman Banerjee and Another
Calcutta High Court · AIR 1919 Cal 260 : 51 Ind. Cas. 561
High Courts24 Feb 1919
Binode Behari Pati Vs Chaudhuri and Co.
Calcutta High Court · 50 Ind. Cas. 453
High Courts24 Feb 1919
Prafullananda Goswami and Others Vs Brojendra Nandan Goswami and Others
Calcutta High Court · 51 Ind. Cas. 593
High Courts24 Feb 1919
Khamasa Bewa, Mother and heir of late Natu Sheik Vs Promotho Nath Roy Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 389 : 51 Ind. Cas. 967