High Courts13 Feb 1919
Sridhar Chandra Maiti Vs Ram Gobinda Jana and Others
Calcutta High Court · 50 Ind. Cas. 608
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,616 of 3,203
High Courts12 Feb 1919
Biseswar Roy Vs Pitamber Nath and Others Haran Mir and Others Vs Meharannessa Bewa and Others
Calcutta High Court · AIR 1919 Cal 400 : 51 Ind. Cas. 44
High Courts10 Feb 1919
Afsuruddin and Another Vs Abdul Hossein and Others and Akram Ali and Others
Calcutta High Court · 50 Ind. Cas. 314
High Courts10 Feb 1919
Sarat Chandra Ghose Vs The Secretary of State for India
Calcutta High Court · (1919) ILR (Cal) 861
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 49
High Courts10 Feb 1919
Sarat Chandra Ghose Vs The Secretary of State for India in Council and Others
Calcutta High Court · 50 Ind. Cas. 732
Land Acquisition Act, 1894 — Section 49, 54
High Courts07 Feb 1919
Amrit Majhi and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 192, 202, 556
High Courts07 Feb 1919
Lakshmi Kanta Hazra Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 825
Bengal Embankment Act, 1882 — Section 76(b), 79, 80Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts07 Feb 1919
Amrit Majhi Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 854
Criminal Procedure Code, 1898 (CrPC) — Section 202, 556Penal Code, 1860 (IPC) — Section 379
High Courts07 Feb 1919
Lakshmi Kanta Hazrah Vs Emperor
Calcutta High Court · AIR 1919 Cal 669 : 50 Ind. Cas. 669
Bengal Embankment Act, 1882 — Section 6, 76(b), 79, 80
High Courts07 Feb 1919
Mohini Lal Pakrasi and Others Vs Nogenda Nath Pakrasi and Others
Calcutta High Court · 53 Ind. Cas. 672
Bengal Tenancy Act, 1885 — Section 95
High Courts07 Feb 1919
Bhairab Chandra Barua Vs Emperor
Calcutta High Court · AIR 1919 Cal 433 : (1919) ILR (Cal) 807
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 200, 202Penal Code, 1860 (IPC) — Section 384
High Courts06 Feb 1919
Panchanan Pal by his Mother, Srimutty Basanta Kumari Dasi Vs Sukhamoy Santra and Mokham Lal Adak and Others
Calcutta High Court · AIR 1919 Cal 85(1) : 50 Ind. Cas. 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts04 Feb 1919
Indian Stamp Act and A.M. Amolia Vs Ibrahim Ishak
Calcutta High Court · 51 Ind. Cas. 221
High Courts04 Feb 1919
Ananda Chandra Das Vs Kali Das Bepari
Calcutta High Court · 51 Ind. Cas. 955
Contract Act, 1872 — Section 20
High Courts04 Feb 1919
Amolia Vs In Re: Ibrahim Ishak
Calcutta High Court · (1919) ILR (Cal) 804
Stamp Act, 1899 — Article 35(a)(1)
High Courts04 Feb 1919
Promathanath Pal Chaudhuri, Shebait of Iswar Lakshmi Jouardon Thakur Vs Sourav Dasi Chaudhurani and Others
Calcutta High Court · AIR 1919 Cal 210 : 50 Ind. Cas. 335
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts04 Feb 1919
Ram Nath Parui Vs Harimati Dassi on his Death her Heiress and Daughter Radha Sundari Dassi
Calcutta High Court · 50 Ind. Cas. 322
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts03 Feb 1919
Sheikh Kasem and Others Vs Kasimuddin and Others
Calcutta High Court · AIR 1919 Cal 53 : 50 Ind. Cas. 290
High Courts03 Feb 1919
Chuni Lal Haldar Vs Srimati Makshada Debi and Others
Calcutta High Court · 52 Ind. Cas. 309
Probate and Administration Act, 1881 — Section 90